High Courts25 Feb 1970
Jammu Metal Rolling Mills Vs Assessing Authority
Jammu And Kashmir High Court · (1970) KashLJ 447
Constitution of India, 1950 — Article 226General Sales Tax Act, 1962 — Section 4
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 1970
44 judgments · page 3 of 3
High Courts27 Jan 1970Dismissed
Harnam Singh and another Vs State of Jammu and Kashmir and others
Jammu And Kashmir High Court · AIR 1971 J&K 48
Land Revenue Act — Section 90
High Courts27 Jan 1970
Harnam Singh, Khizan Chand Vs State of J&K and others
Jammu And Kashmir High Court · AIR 1971 J&K 48 : (1971) KashLJ 1
Jammu and Kashmir Land Revenue Act, 1996 — Section 90
High Courts09 Jan 1970
Yogeshwar Vs State of Jammu and Kashmir
Jammu And Kashmir High Court · AIR 1970 J&K 125
Jammu and Kashmir Alienation of Land (Temporary Restriction) Act, 1959 — Section 6Jammu and Kashmir Tenancy (Amendment) Act, 1965 — Section 47Jammu and Kashmir Tenancy Act, 1980 — Section 44(1)