High Courts03 Jan 1968
Chajju & others Vs Revenue Minister & others
Jammu And Kashmir High Court · (1970) KashLJ 105
Jammu and Kashmir Big Landed Estates Abolition Act, 2007 — Section 30
COURT ARCHIVE
41 judgments · page 3 of 3
Jammu And Kashmir High Court · (1970) KashLJ 105