High Courts05 Jan 1965
Mohan Lal Vs Town Area Committee, Baramulla
Jammu And Kashmir High Court · AIR 1966 J&K 38 : (1966) CrLJ 263 : (1965) KashLJ 398
Jammu and Kashmir Town Area Act, 1954 — Section 62
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 1965
21 judgments · page 2 of 2