High Courts19 Dec 2011Allowed
Ram Padam Vs State of Himachal Pradesh and Superintending Engineer, I and PH Cricle Rekong Peo, District Kinnaur, H.P.
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0301
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 936 of 1,570
High Courts19 Dec 2011Dismissed
Sh. Rattan Dass Vs Sh. Moti Lal, Sh. Shamsher Singh and Sh. Jai Lal
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0296
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 41 Rule 27, 11, 151, 94
High Courts19 Dec 2011Dismissed
Rattan Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0290
Criminal Procedure Code, 1973 (CrPC) — Section 154, 437, 438, 439Penal Code, 1860 (IPC) — Section 406, 409, 420, 467, 468
High Courts19 Dec 2011Dismissed
Samitra Devi Vs H.P. Tourism Development Corporation Ltd.
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0289
High Courts19 Dec 2011Allowed
Anil Kumar and Others Vs State of Himachal Pradesh, Director, Higher Education to the Government of Himachal Pradesh, Shimla, H.P. and G.A. Senior Secondary School, Patta Jattian, Tehsil Fatehpur, District Kangra, H.P.
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0286
High Courts19 Dec 2011Dismissed
State of Himachal Pradesh Vs Sanjeev Kumar, Gautam Kumar, Bimal Kumar and Om Parkash
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0246
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2
High Courts19 Dec 2011Dismissed
State of H.P. Vs Daya Ram and Others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0244
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 451
High Courts19 Dec 2011
State of Himachal Pradesh Vs Ajay Kumar
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0082
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts19 Dec 2011Dismissed
Shri. Bhim Singh Vs Sh. Bhawani Datt and Sh. Narain Singh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0067
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 2, Order 32 Rule 3, 100
High Courts19 Dec 2011Allowed
Smt. Rattani Devi Vs The State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0065
High Courts19 Dec 2011Allowed
Sh. Kishan Dev Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0063
High Courts19 Dec 2011
Shri Raman Deep Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0062
Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34
High Courts19 Dec 2011Dismissed
Satpal and M/s Nav Durga Traders, Parwanoo, District Solan, H.P. Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0061
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 11, 11(1), 16, 16(1), 19(2)Prevention of Food Adulteration Rules, 1955 — Rule 1(2), 12, 17, 2, 22
High Courts19 Dec 2011
Basanta Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0053
High Courts19 Dec 2011
Bisheshwar Singh Thakur Vs Himachal Road Transport Corporation
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0052
High Courts19 Dec 2011
Krishan Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0051
High Courts19 Dec 2011Dismissed
Shri Mohinder Thakur Vs The Himachal Pradesh University and International Centre for Distance Education and Open Learning (ICDEOL)
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0050
High Courts19 Dec 2011
Ramna Kumari Vs State of H.P. and The Director of Education, H.P. Shimla-1
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0049
High Courts19 Dec 2011
Ram Krishan, Krishan Chand, Het Ram and Sant Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0048
High Courts19 Dec 2011
The State of Himachal Pradesh Vs Smt. Sumitra Devi
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0038