High Courts20 Dec 2011
Suresh Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0367
Criminal Procedure Code, 1973 (CrPC) — Section 154, 222, 313, 374Penal Code, 1860 (IPC) — Section 354, 375, 376, 511
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High Court Of Himachal Pradesh judgments
31,399 judgments · page 935 of 1,570
High Courts20 Dec 2011
Pyare Lal Sharma Vs State of H.P. and Director, Language and Culture, Shimla - 171 009
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0297
High Courts20 Dec 2011
Neeraj Verma and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0294
High Courts20 Dec 2011Allowed
Rajesh Kumar alias Sanju Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0291
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 325, 397, 397(1), 401
High Courts20 Dec 2011Dismissed
The Executive Engineer, Himachal Pradesh State Electricity Board, Electrical Division Manali, District Kullu, H.P. Vs Sh. Bhoop Singh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0288
High Courts20 Dec 2011Dismissed
State of Himachal Pradesh Vs Prem Lal and Narinder Kumar
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0248
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20
High Courts20 Dec 2011Allowed
Manpreet Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0245
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 161, 357Evidence Act, 1872 — Section 35
High Courts20 Dec 2011
Ravinder Kumar (Const. No. 180) Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0118
High Courts20 Dec 2011Dismissed
Tawari Vs Smt. Leela Devi and Others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0068
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 23 Rule 4
High Courts20 Dec 2011Dismissed
The Executive Engineer, Himachal Pradesh State Electricity Board, Electrical Division Manali, District Kullu, H.P. Vs Sh. Girdhari Lal
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0064
High Courts20 Dec 2011Dismissed
Shri Baldev Singh Vs Shri Raghbir Singh, Smt. Rachna Devi and Shri Nasib Singh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0056
High Courts20 Dec 2011
Karam Chand Sama Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0055
High Courts20 Dec 2011
Ajay Kumar and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0046
High Courts20 Dec 2011Dismissed
Pawan Kumar Thakur Vs Dr. Y.S. Parmar University of Horticulture and Forestry, Nauni, District Solan, Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0037
High Courts19 Dec 2011
Shri Kuldeep Singh Vs State of H.P., The Principal Chief Conservator of Forests (Wildlife) Himachal Pradesh, Shimla-1, District Forest Officer (Wildlife) Kullu, District Kullu, Himachal Pradesh and Sh. Urmesh Singh, Junior Engineer (Forest) Circle Changer, District Builaspur, Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0382
High Courts19 Dec 2011
Krishan Chand, Jai Kishan, Roshan Lal and Madan Lal Vs State of H.P. and Pr. Chief Conservator of Forest, Shimla H.P.
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0373
High Courts19 Dec 2011
Komal Chand Vs State of HP and Others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0372
High Courts19 Dec 2011
M/s Thind Picnic Spot Vs State Bank of Patiala and Shri Neeraj Goel
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0370
High Courts19 Dec 2011
Som Raj Vs Piar Singh and Others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0369
Criminal Procedure Code, 1973 (CrPC) — Section 372
High Courts19 Dec 2011Dismissed
State of Himachal Pradesh Vs Surajmal
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0365
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20