High Courts22 Dec 2011
Sh. Hari Krishan, Shri Rajneesh Thakur and Ms. Suman Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0378
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 933 of 1,570
High Courts22 Dec 2011Allowed
Surender Kumar Vs State of H.P. and Director of Elementary Education, Himachal Pradesh, Shimla
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0377
High Courts22 Dec 2011Allowed
Shri Mani Ram Sharma Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0374
Payment of Gratuity Act, 1972 — Section 2
High Courts22 Dec 2011Dismissed
State of H.P. Vs Ajay Kumar
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0366
Penal Code, 1860 (IPC) — Section 419
High Courts22 Dec 2011Dismissed
Dr. Suneet Karol Sood Vs State of Himachal Pradesh and Deepak Sharma
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0364
Constitution of India, 1950 — Article 16(1)
High Courts22 Dec 2011
Baldev Dass Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0362
Constitution of India, 1950 — Article 309
High Courts22 Dec 2011
Sarbjeet Singh Vs L.R. Institute of Legal Studies Jabli-Kyar, Lala Lilu Ram Educational Trust (Registered), Ganeshom Cereals Pvt. Ltd., Haryana and Himachal Pradesh University
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0300
High Courts22 Dec 2011
Meenakshi Joshi Vs State of Himachal Pradesh, Principal, govt. Senior Secondary School Kanaid, District Mandi, H.P. and Mahima Sharma, Lecturer-Political Science, Govt. Sr. Sec. School Kanaid, District Mandi, H.P.
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0299
High Courts22 Dec 2011
Sonika Gupta Vs Dr. Y.S. Parmar University
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0298
High Courts22 Dec 2011Allowed
Ram Dass Vs State of Himachal Pradesh, The Himachal Pradesh State Agriculture Marketing Board, The Secretary, Market Committee, Kangra, District Kangra, H.P. and Sh. Naseeb Singh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0287
High Courts22 Dec 2011Dismissed
State of Himachal Pradesh Vs Ram Swaroop Chauhan and Sh. Sunil Kumar Chauhan
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0247
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 323, 325, 326, 34, 341
High Courts22 Dec 2011Dismissed
Hari Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) CriLJ 2036
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20, 35, 45, 50
High Courts22 Dec 2011Dismissed
State of Himachal Pradesh Vs Yakub Khan
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0236
Criminal Procedure Code, 1973 (CrPC) — Section 378Punjab Excise Act, 1914 — Section 61
High Courts22 Dec 2011
Sh. Joginder Singh and Sh. Narayan Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0235
High Courts22 Dec 2011Dismissed
State of H.P. Vs Rajesh Thakur
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0083
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20
High Courts22 Dec 2011Allowed
Vimal Bharti Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0047
Constitution of India, 1950 — Article 14, 16
High Courts22 Dec 2011
Dhanbir Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0044
High Courts22 Dec 2011Allowed
Babu Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0043
High Courts22 Dec 2011
Sh. Rakesh Kumar Bakshi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0039
High Courts21 Dec 2011
Partap Chand Vs Himachal Pradesh Board of School Education
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0383