High Courts02 Jan 2012
Sambhu Ram Vs Secretary Education to the Govt. of H.P., Shimla and Director Education (Secondary), Directorate of Education, Shimla, H.P.
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0053
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 932 of 1,570
High Courts02 Jan 2012Dismissed
State of H.P. Vs Kuldip Chand
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0048
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 306, 498A
High Courts02 Jan 2012Allowed
Kuldeep Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0046
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 439Penal Code, 1860 (IPC) — Section 120B, 342, 363, 366, 376
High Courts02 Jan 2012Dismissed
State of Himachal Pradesh Vs Ram Chand, Parkash Chand, Satya Devi and Dromata Devi
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0040
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 306, 34, 498A
High Courts02 Jan 2012
Baldev Singh Pathania Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0018
High Courts02 Jan 2012
Pisces Communication Pvt. Ltd. Vs Bharat Sanchar Nigam Limited
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0016
Arbitration and Conciliation Act, 1996 — Section 11
High Courts02 Jan 2012Allowed
Shri Vinod Kumar Sharma Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0010
High Courts02 Jan 2012
Sh. Liaq Ram Sharma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0009
High Courts30 Dec 2011Dismissed
State of Himachal Pradesh Vs Ashwani Kumar
High Court Of Himachal Pradesh · (2012) 2 ShimLC 909
Criminal Procedure Code, 1973 (CrPC) — Section 378, 386Penal Code, 1860 (IPC) — Section 307
High Courts28 Dec 2011
S.R. Chauhan Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0295
High Courts28 Dec 2011Dismissed
Mohar Singh Vs Shri Durga and Ors
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0057
High Courts26 Dec 2011Allowed
Principal, Regional Engineering College (Now N.I.T., Hamirpur), Hamirpur, District Hamirpur, H.P. and National Institute of Technology, Hamirpur, District Hamirpur, H.P. Vs Shri P.C. Katoch, The Secretary (Technical Education) to the Government of H.P, Shimla-2, H.P., The Director (T), Government of India, Ministry of Human Resources and Development, Department of Education, Shastri Bhawan, New Delhi-110001 and Shri D.R. Dhatwalia, Assistant Registrar, Regional Engineering College, Hamirpur, District Hamirpur, H.P.
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0293
High Courts26 Dec 2011Allowed
Rajinder Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0292
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 306, 498A
High Courts26 Dec 2011Allowed
Dr. Robinder Singh, Sh. Gajendra Singh and Smt. Jaspal Kaur Vs State of Himachal Pradesh and Smt. Harman Jit Kaur
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0059
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125, 156(3), 320, 482Hindu Marriage Act, 1955 — Section 13, 13(B)
High Courts26 Dec 2011Dismissed
Satish Kumar Tuli Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 353, 354, 506, 509
High Courts23 Dec 2011
Vikas Koushal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 132 FLR 1043
High Courts23 Dec 2011Allowed
Chamaru Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0249
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20, 50
High Courts23 Dec 2011Dismissed
Pawan Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0116
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 304A
High Courts23 Dec 2011Allowed
State of Himachal Pradesh Vs Satish Kumar and Others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0066
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 149, 323, 325Probation of Offenders Act, 1958 — Section 4
High Courts23 Dec 2011
Jiwan Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) CriLJ 1837
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 306, 498A