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High Court Of Himachal Pradesh judgments

31,399 judgments · page 930 of 1,570

High Courts04 Jan 2012Dismissed

Anita Devi Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 01 SHI CK 0142

Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 439Evidence Act, 1872 — Section 30Penal Code, 1860 (IPC) — Section 120B, 302, 34
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High Courts04 Jan 2012

Puran Kumar Gautam Vs State of H.P.

High Court Of Himachal Pradesh · (2012) 01 SHI CK 0003

Criminal Procedure Code, 1973 (CrPC) — Section 161, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
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High Courts03 Jan 2012Dismissed

State of H.P. Vs Chuni Lal

High Court Of Himachal Pradesh · (2012) 01 SHI CK 0123

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 363, 366, 376
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High Courts03 Jan 2012Dismissed

Surinder Singh Vs State of H.P.

High Court Of Himachal Pradesh · (2012) 01 SHI CK 0105

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 438Penal Code, 1860 (IPC) — Section 409, 420, 468, 471
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