High Courts03 Jan 2012
The Secretary (PWD) to the Government of H.P. Shimla-2 Vs Sh. Mangat Ram through his son and General Power of Attorney Sh. Kundan Lal
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0072
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 931 of 1,570
High Courts03 Jan 2012Dismissed
Court on its own motion Vs The Principal Secretary (I and PH) to the Govt. of H.P. and Others
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0045
High Courts03 Jan 2012
Shri Chet Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0039
High Courts03 Jan 2012
Surender Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0037
High Courts03 Jan 2012Dismissed
State of H.P. Vs Sanjeev Kumar, Ram Asri and Bandna
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 154, 378Penal Code, 1860 (IPC) — Section 306, 34, 498A
High Courts02 Jan 2012
Smt. Parwati Devi and Others Vs The State of H.P.
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0212
High Courts02 Jan 2012
Kamla Devi and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0211
High Courts02 Jan 2012
Sh. Lajja Ram and Others Vs The State of H.P
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0194
High Courts02 Jan 2012
Sunil Kumar @ Banti Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) CriLJ 1743
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 118, 119Penal Code, 1860 (IPC) — Section 376
High Courts02 Jan 2012Allowed
Smt. Vijaya Devi Vs Shri Naiya Ram
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0182
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts02 Jan 2012Dismissed
Rama Chauhan Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0163
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 37
High Courts02 Jan 2012Allowed
Jai Singh Dutt Vs Himachal Pradesh Road Transport Corporation
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0161
Constitution of India, 1950 — Article 12, 14, 16
High Courts02 Jan 2012Dismissed
Smt. Renu Baljee, Smt. Sunita Lamba and Smt. Namita Gandhi (Petitioners No. 2 and 3 through petitioner No. 1, being general power of attorney). Vs Shiv Charan Dass and sons, through its Karta Shri Ajay Kumar Khanna, Shri Ganesh Seth and Sh. Salil Seth
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0137
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts02 Jan 2012Dismissed
State of Himachal Pradesh Vs Kanta Devi and Others
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0130
Criminal Procedure Code, 1973 (CrPC) — Section 154, 378Penal Code, 1860 (IPC) — Section 147, 149, 435, 436
High Courts02 Jan 2012
Ashwani Kumar Kalta Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0128
Constitution of India, 1950 — Article 14, 16, 39
High Courts02 Jan 2012
Mandeep Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0093
High Courts02 Jan 2012
Vicky Bhardwan Vs Central, University of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0092
High Courts02 Jan 2012
Suman Devi and Kala Devi Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0091
High Courts02 Jan 2012
S.J.V.N. Limited earlier known as Nathpa Jhakri Power Corporation Limited Vs Manmeet Gupta
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0087
High Courts02 Jan 2012Allowed
Chet Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 2 SCT 265
Penal Code, 1860 (IPC) — Section 120B, 420, 465, 468, 471