High Courts15 Dec 2011
Anil Kumar Sharma, Manjeet Singh and Inder Pal Thakur Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0120
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 938 of 1,570
High Courts15 Dec 2011
Avtar Singh Vs Sh. Nirmal Singh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0079
Evidence Act, 1872 — Section 63, 68
High Courts15 Dec 2011Dismissed
The State of H.P and The Land Acquisition Collector, HP PWD, Solan, HP. Vs Smt. Nirmala Devi, Smt. Rita Devi, Smt. Hema Devi, Smt. Champa Devi, Miss Reshma Devi and Smt. Kaushlya
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0078
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10, Order 22 Rule 10A, 151
High Courts15 Dec 2011
Susham Lata Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0077
High Courts15 Dec 2011Dismissed
Shri Mukhtiar Singh Vs The Managing Director of H.R.T.C., Shimla and Regional Manager, Himachal Road Transport Corporation, Nalagarh, Tehsil Nalagarh, District Solan, Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0070
High Courts14 Dec 2011
Satvinder Singh Vs Amit Gupta
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0329
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts14 Dec 2011Dismissed
Kuldeep Rao Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0326
Criminal Procedure Code, 1973 (CrPC) — Section 173, 437, 439Penal Code, 1860 (IPC) — Section 120B, 406, 418, 420, 467
High Courts14 Dec 2011
Suresh Kumar Verma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0324
Criminal Procedure Code, 1973 (CrPC) — Section 154, 439Penal Code, 1860 (IPC) — Section 406Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts14 Dec 2011Dismissed
Arun Soni Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0323
Criminal Procedure Code, 1973 (CrPC) — Section 154, 438, 439Penal Code, 1860 (IPC) — Section 302, 307, 323, 326, 34
High Courts14 Dec 2011Allowed
Shri Karamveer Sharma Vs Smt. Vijay Ran and Others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0321
High Courts14 Dec 2011
Gulab Singh Sharma Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0313
High Courts14 Dec 2011
Shri Umesh Chander Dutt Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0264
High Courts14 Dec 2011Dismissed
Nathpa Jhakri Project Corporation, Nathpa Jhakri Power Corporation Limited, Jhakri, District Shimla and The Land Acquisition Collector, Nathpa Project Corporation Delhi, Shimla-12 Vs Shalu Ram, Smt. Shami and Smt. Phagi
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0253
High Courts14 Dec 2011
Sh. Ashat Bhujji Durga Mata Ji (Idol) Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0251
Civil Procedure Code, 1908 (CPC) — Section 100, 91Societies Registration Act, 1860 — Section 6
High Courts14 Dec 2011
Chain Singh Vs The State of H.P. and The Accountant General, Himachal Pradesh, Shimla
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0222
High Courts14 Dec 2011
Madhu Thakur Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0123
High Courts14 Dec 2011
Shri Puran Chand Sharma and Shri Mahinder Singh Chauhan Vs Director Elementary Education, Himachal Pradesh, Shimla-1
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0122
High Courts14 Dec 2011Dismissed
Gurdev Singh and Others Vs Himachal Pradesh State Electricity Board and Others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0121
High Courts14 Dec 2011
Dr. N.K. Vaidya Vs State of Himachal Pradesh, Director of Health Services, Himachal Pradesh, Shimla-9 and Chief Medical Officer, Mandi, Distt. Mandi, H.P.
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0074
High Courts14 Dec 2011
Chamel Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0069