COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,399 judgments · page 859 of 1,570

High Courts07 Nov 2012Dismissed

ACC Ltd. and Another (earlier known as Associated Cement Companies Ltd.) Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2012) 56 VST 431

Himachal Pradesh General Sales Tax Act, 1968 — Section 42

High Courts07 Nov 2012

Sh. Roshan Lal Vs H.P. State Electricity Board Limited and Executive Engineer, Electrical Division, HPSEB, Jabal Jamrot, District Solan, H.P.

High Court Of Himachal Pradesh · (2012) 11 SHI CK 0013

High Courts07 Nov 2012

Smt. Prem Lata Vs The State of H.P.

High Court Of Himachal Pradesh · (2012) 11 SHI CK 0012

High Courts07 Nov 2012

Shri Sut Ram Vs The State of H.P.

High Court Of Himachal Pradesh · (2012) 11 SHI CK 0011

High Courts06 Nov 2012

Krishan Dev Sahani Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 11 SHI CK 0097

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 420, 467, 468

High Courts06 Nov 2012Allowed

Charan Dass (Deceased) Legal Representatives of Late Sh. Charan Dass vide Court''s order dt. 29.6.2010 (Smt. Phollo Devi, Hem Raj, Hira Devi and Gira Devi, Budhi Singh, Dhram Chand and Bir Chand Vs Dole Ram and Others

High Court Of Himachal Pradesh · (2012) 11 SHI CK 0084

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 9 Rule 9, 100Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63

High Courts06 Nov 2012

Baljeet Singh Vs The State of H.P. and Sh. Sarwan Kumar B and R Division, HPPWD Joginder Nagar, Distt. Mandi, H.P.

High Court Of Himachal Pradesh · (2012) 11 SHI CK 0082

High Courts06 Nov 2012

Sh. Ram Parkash and Others Vs The State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 11 SHI CK 0067

High Courts06 Nov 2012

Smt. Narain Bhagti and Smt. Akalmani Vs The State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 11 SHI CK 0066

High Courts06 Nov 2012

Sh. Jagdish Chand Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 11 SHI CK 0061

High Courts06 Nov 2012

Smt. Amarjit Kaur Vs The Forest Corporation and The Divisional Manager, Forest Corporation Sale Depot Mataruwala

High Court Of Himachal Pradesh · (2012) 11 SHI CK 0053

High Courts06 Nov 2012

Sh. Salig Ram Vs Sh. Krishan Chand, Sh. Bala Ram, Sh. Ramesh Kumar and Sh. Barfu Ram

High Court Of Himachal Pradesh · (2012) 11 SHI CK 0049

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

High Courts06 Nov 2012

Piar Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 11 SHI CK 0048

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 428Prevention of Corruption Act, 1988 — Section 13, 13(2), 13(i)(d), 7

High Courts06 Nov 2012

Sh. Parma Nand and Sh. Beer Singh Vs The State of H.P.

High Court Of Himachal Pradesh · (2012) 11 SHI CK 0043

High Courts06 Nov 2012Dismissed

Shri Chaman Lal, typist, Agro Economic Research Centre, Himachal Pradesh University, Shimla Vs The Himachal Pradesh University

High Court Of Himachal Pradesh · (2012) 11 SHI CK 0041

High Courts06 Nov 2012

Smt. Pawan Kumari Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 11 SHI CK 0039

High Courts06 Nov 2012

Sh. Gopi Chand Vs State of Himachal Pradesh, Director of Higher Education, Himachal Pradesh, Shimla-171001, Principal, Government Degree College Reckong Peo, Tehsil Kalpa, District Kinnaur, H.P. and Principal, Government Senior Secondary School Katgaon, Tehsil Nichar, District Kinnaur, H.P.

High Court Of Himachal Pradesh · (2012) 11 SHI CK 0032

High Courts06 Nov 2012Dismissed

Shakti Swaroop Sharma Vs H.P. State Electricity Board Ltd. and Others

High Court Of Himachal Pradesh · (2012) 11 SHI CK 0002

High Courts05 Nov 2012

Shri Sham Mahajan Vs HP State Co-Operative Bank Ltd.

High Court Of Himachal Pradesh · (2013) 2 ShimLC 603

High Courts05 Nov 2012

Sh. Om Parkash Awasthi and Smt. Shyama Awasthi Vs Smt. Nidhi Awasthi

High Court Of Himachal Pradesh · (2013) 1 ShimLC 558

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 482Protection of Women From Domestic Violence Act, 2005 — Section 29