High Courts16 Nov 2012
Shri Sunder Ram Vs M/s J.P. Industries
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0035
Civil Procedure Code, 1908 (CPC) — Section 10, 151, 22Land Acquisition Act, 1894 — Section 4
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 857 of 1,570
High Courts16 Nov 2012Allowed
Deepak Sood Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 1 ShimLC 16
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 294, 354, 509
High Courts15 Nov 2012
Rakesh Sharma, Ram Krishan Sharma and Rajesh Sharma Vs Sanatan Dharam Sabha
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0091
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103, Order 41 Rule 5, 151
High Courts15 Nov 2012
Sushma Rani Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0090
Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 439Penal Code, 1860 (IPC) — Section 306, 34
High Courts15 Nov 2012
Ashwani Kumar Dutt Vs Roshan Lal Sharma through his Special Power of Attorney holder Shri Sanjeev Kumar and Sanjeev Kumar
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 311Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts15 Nov 2012Dismissed
Satnam Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0007
Arms Act, 1959 — Section 25, 26, 27, 28, 29Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 16, 16, 17, 17
High Courts12 Nov 2012Allowed
Shayam Lal and Others Vs Vidya Sagar and Others
High Court Of Himachal Pradesh · (2013) 1 ShimLC 99
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, Order 41 Rule 27
High Courts12 Nov 2012
Usha Devi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0087
High Courts12 Nov 2012
Kumari Suchetta Sharma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0074
Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 439Penal Code, 1860 (IPC) — Section 306, 34, 498A
High Courts12 Nov 2012
Sh. Bishamber Lal Vs The State of H.P.
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0063
High Courts12 Nov 2012
Charan Singh Thakur and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0034
Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 438, 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts12 Nov 2012
Smt. Champa Kumari Vs The State of H.P.
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0033
High Courts12 Nov 2012Dismissed
Oriental Insurance Company Limited Vs Smt. Sarita and Shri Mahidner Singh
High Court Of Himachal Pradesh · (2013) 1 ShimLC 102
Motor Vehicles Act, 1988 — Section 149(2), 158(6), 166, 166(4), 170
High Courts09 Nov 2012Dismissed
Bharat Sanchar Nigam Limited Vs Shri Chaman Singh
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0089
High Courts09 Nov 2012Dismissed
Krishan Dass Vs Smt. Gyatri Devi and Others
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0088
High Courts09 Nov 2012Dismissed
United India Insurance Company Limited Vs Raj Bahadur alias Raju Bahadur, Smt. Indu Bali and Narinder Kumar
High Court Of Himachal Pradesh · (2013) 1 ShimLC 53
High Courts09 Nov 2012Dismissed
Inder Pal Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2013) 1 Crimes 388
Criminal Procedure Code, 1973 (CrPC) — Section 154, 439Immoral Traffic (Prevention) Act, 1956 — Section 3, 4, 5Penal Code, 1860 (IPC) — Section 201, 34, 363, 366A, 376
High Courts09 Nov 2012Dismissed
Smt. Biaso Devi and Ors Vs Shri Joginder Pal (deleted) and Ors
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0009
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts08 Nov 2012Dismissed
Karnail Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 1 Crimes 629
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts08 Nov 2012Dismissed
Bihari Lal Vs Kundal Dai and Another
High Court Of Himachal Pradesh · (2013) 1 Crimes 392
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 482