High Courts08 Nov 2012
Mast Ram and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0083
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 858 of 1,570
High Courts08 Nov 2012Dismissed
Jasbir Kaur and Another Vs Devinder Kumar and Another
High Court Of Himachal Pradesh · (2013) 2 ACC 273
Workmens Compensation Act, 1923 — Section 30
High Courts08 Nov 2012
Amar Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 1 Crimes 397
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 376, 506
High Courts07 Nov 2012
The Upper Lalha Coop. Agriculture Service Society Ltd. Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) 1 ShimLC 122
Constitution of India, 1950 — Article 14, 21, 39
High Courts07 Nov 2012Allowed
Pritam Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) 1 ShimLC 67
Constitution of India, 1950 — Article 14, 21, 39
High Courts07 Nov 2012Dismissed
Commissioner of Income Tax Vs Nipso Polyfabriks Ltd.
High Court Of Himachal Pradesh · (2013) 258 CTR 216 : (2013) 350 ITR 327 : (2013) 213 TAXMAN 376
Income Tax Act, 1961 — Section 139, 139(1), 143(1), 2, 2(24)
High Courts07 Nov 2012
Shri Bhuri Singh Vs The State of H.P.
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0104
High Courts07 Nov 2012
Shri Laxman Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0103
High Courts07 Nov 2012
Shri Champu Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0102
High Courts07 Nov 2012
Om Parkash @ Omi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0100
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 107, 109, 201, 306, 498A
High Courts07 Nov 2012
Shri Dila Ram Vs The State of H.P.
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0072
High Courts07 Nov 2012
Megh Raj Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0062
High Courts07 Nov 2012
Dronacharya College of Education, Rait, Shahpur Vs The Regional Director, Northern Regional Committee, National Council for Teacher Education and Himachal Pradesh University
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0060
High Courts07 Nov 2012
Shri Sharvan Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0056
High Courts07 Nov 2012
Shri Jagdish Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0047
High Courts07 Nov 2012
Shri Dina Nath Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0046
High Courts07 Nov 2012Allowed
Shri Mathra Dass Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0045
High Courts07 Nov 2012
Sh. Sukhbir Singh Vs The State of H.P.
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0044
High Courts07 Nov 2012
Hoshiar Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0037
High Courts07 Nov 2012
The Matehar Co-operative Service Society Ltd. Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) 1 ShimLC 83
Constitution of India, 1950 — Article 14, 21, 39