High Courts05 Nov 2012
Smt. Savitari Devi Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0095
Constitution of India, 1950 — Article 226
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 860 of 1,570
High Courts05 Nov 2012
Anjana Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0092
High Courts05 Nov 2012
Shri Sikander Negi Vs H.P. Vidhan Sabha though the Secretary, Council Chamber, Shimla-4 and The Secretary, H.P. Vidhan Sabha, Council Chamber, Shimla-4
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0080
High Courts05 Nov 2012
Kuldeep Kumar Dass Vs State of Himachal Pradesh, Station House Officer, Gagret, Tehsil Amb, District Una, H.P. and Shri Des Raj
High Court Of Himachal Pradesh · (2013) 1 ShimLC 1
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 156(1), 156(1), 156(3)Penal Code, 1860 (IPC) — Section 147, 156, 200, 323, 354
High Courts05 Nov 2012
Karam Chand Vs Prem Sagar Marwah
High Court Of Himachal Pradesh · (2013) 1 RCR(Rent) 543
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14
High Courts05 Nov 2012
Court on its own motion Vs Chairman, Baba Balak Nath Temple Trust Deothsidh District Hamirpur, H.P.
High Court Of Himachal Pradesh · (2012) 4 RCR(Civil) 952
High Courts05 Nov 2012
Noor Chand Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0003
High Courts02 Nov 2012
Sh. Ranjeet Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0096
High Courts02 Nov 2012
Shri Nihal Chand Vs Shri Bhagat Ram and The Gram Panchayat, Pandwin, District Hamirpur, H.P.
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0093
Himachal Pradesh Panchayati Raj Act, 1994 — Section 12, 15Penal Code, 1860 (IPC) — Section 228
High Courts02 Nov 2012Allowed
Surjit Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0052
High Courts02 Nov 2012Dismissed
Kewal Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0050
Constitution of India, 1950 — Article 19, 21Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 438, 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304A
High Courts02 Nov 2012
Shri Ishwar Singh Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0006
High Courts02 Nov 2012Dismissed
Shri Akshay Kumar Vs General Manager, Bhartyiya Sanchar Nigam Limited (BSNL)
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0005
Industrial Disputes Act, 1947 — Section 25(F), 25(H)
High Courts01 Nov 2012
Gurpreet Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0101
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 302, 307, 332, 34
High Courts01 Nov 2012Dismissed
Amar Nath Dhiman Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0094
High Courts01 Nov 2012Dismissed
Mangat Ram Chauhan Vs Union of India
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0042
High Courts01 Nov 2012Dismissed
Tulsi Ram Dutt Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0004
High Courts31 Oct 2012Allowed
Rattan Lal Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2013) LabIC 316
High Courts31 Oct 2012
Man Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 10 SHI CK 0047
High Courts30 Oct 2012Dismissed
Kehar Singh Vs Prem Sharma
High Court Of Himachal Pradesh · AIR 2013 HP 18
Specific Relief Act, 1963 — Section 16