High Courts11 Oct 2012Dismissed
M/s Roshan Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 10 SHI CK 0018
Constitution of India, 1950 — Article 14, 226
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 862 of 1,570
High Courts11 Oct 2012Dismissed
Dr. (Mrs.) Ashu Bhardwaj Vs State of H.P.
High Court Of Himachal Pradesh · (2013) 1 ShimLC 77
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 354
High Courts10 Oct 2012Dismissed
Rajinder Singh Vs Sh. Pania Ram and Others
High Court Of Himachal Pradesh · (2012) 10 SHI CK 0046
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 20 Rule 5, Order 32 Rule 12, Order 32 Rule 13, 11Hindu Minority and Guardianship Act, 1956 — Section 11, 4(b), 6
High Courts10 Oct 2012Allowed
Ashraf Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 10 SHI CK 0019
High Courts09 Oct 2012Allowed
Mathura alias Rekha Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) CriLJ 1987 : (2013) 1 Crimes 356 : (2013) 2 RCR(Criminal) 143 : (2013) 1 ShimLC 250
Criminal Procedure Code, 1973 (CrPC) — Section 161Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts08 Oct 2012
Sh. Mehar Singh Dass Vs H.P. Road Transport Corporation
High Court Of Himachal Pradesh · (2013) LabIC 423
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 226, 311(2)
High Courts08 Oct 2012
Naushad Ali @ Nishu Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) 3 Crimes 57 : (2012) 3 ShimLC 1719
Criminal Procedure Code, 1973 (CrPC) — Section 482Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2(k), 3, 64, 7APenal Code, 1860 (IPC) — Section 363, 366, 376
High Courts05 Oct 2012
Rajender Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) CriLJ 2461
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts04 Oct 2012Disposed Off
Commissioner of Income Tax Vs Smt. Supriya Gill
High Court Of Himachal Pradesh · (2012) 10 SHI CK 0048
Income Tax Act, 1961 — Section 80IA, 80IB
High Courts04 Oct 2012Dismissed
Commissioner, Central Excise Chandigarh, Central Revenue Building, Plot No. 19, Sector 17-C, Chandigarh Vs M/s Deepak Spinners Ltd.
High Court Of Himachal Pradesh · (2013) 38 STT 101 : (2013) 57 VST 295
Finance Act, 1994 — Section 68(2)
High Courts04 Oct 2012Dismissed
Bhuvneshwar Dutt Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 10 SHI CK 0041
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts04 Oct 2012Dismissed
M/s Sintex Industries Ltd., Bilanwali Road, Baddi, Tehsil Nalagarh, District Solan, H.P. Vs Phool Kumar Phool Kumar Vs M/s Sintex Industries Ltd., Bilanwali Road, Baddi, Tehsil Nalagarh, District Solan, H.P.
High Court Of Himachal Pradesh · (2013) 1 ACC 292 : (2013) 137 FLR 102
Workmens Compensation Act, 1923 — Section 2(e), 2(n), 30, 4, 4A(3)
High Courts04 Oct 2012
Smt. Bisero Devi Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 10 SHI CK 0036
High Courts04 Oct 2012Dismissed
Netar Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 10 SHI CK 0030
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts04 Oct 2012
Ashwani Kumar and Shri Lekh Ram Vs The Secretary, HP State Electricity Board, Vidyut Bhavan, Kumar House, Shimla, Himachal Pradesh, Executive Engineer, HP State Electricity Board, Division Joginder Nagar, District Mandi, Himachal Pradesh and Labour Commissioner, Government of Himachal Pradesh, Shimla District, Shimla
High Court Of Himachal Pradesh · (2012) 10 SHI CK 0029
Industrial Disputes Act, 1947 — Section 25F
High Courts04 Oct 2012
State of Himachal Pradesh Vs Puran Chand
High Court Of Himachal Pradesh · (2012) 10 SHI CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106, 114, 27Penal Code, 1860 (IPC) — Section 302, 376, 378
High Courts04 Oct 2012
Surinder Singh alias Jat Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 10 SHI CK 0021
Penal Code, 1860 (IPC) — Section 302, 304, 325
High Courts04 Oct 2012Dismissed
Commissioner of Income Tax, Shimla Vs The Kangra Central Cooperative Bank Ltd., Dharamshala
High Court Of Himachal Pradesh · (2012) 254 CTR 306 : (2012) 211 TAXMAN 529
Income Tax Act, 1961 — Section 80P(1), 80P(2)(a)(i)
High Courts03 Oct 2012Dismissed
Shri Roshan Lal and Sh. Guna Nand Dutt Vs Smt. Meena Kumari and Others
High Court Of Himachal Pradesh · (2012) 10 SHI CK 0042
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 100
High Courts03 Oct 2012
Dumunu Ram Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 10 SHI CK 0040