High Courts30 Oct 2012
Amar Singh Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2013) LabIC 530
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 12(5), 2(s)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 861 of 1,570
High Courts30 Oct 2012Dismissed
Sh. Palo Ram Vs Guari and Others
High Court Of Himachal Pradesh · AIR 2013 HP 1
Limitation Act, 1963 — Section 27
High Courts30 Oct 2012Allowed
Bhani Chand Vs Lal Chand and Another
High Court Of Himachal Pradesh · (2013) 1 ShimLC 106
Motor Vehicles Act, 1988 — Section 166
High Courts30 Oct 2012Dismissed
State of Himachal Pradesh Vs Anil Talwar
High Court Of Himachal Pradesh · (2013) CriLJ 368
Criminal Procedure Code, 1973 (CrPC) — Section 102, 102(1), 109, 41
High Courts29 Oct 2012Allowed
Krishan Lal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) LabIC 59
Industrial Disputes Act, 1947 — Section 25B, 25F, 25G, 25H, 29
High Courts19 Oct 2012
Anil Kumar Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2013) LabIC 314
Constitution of India, 1950 — Article 14, 16
High Courts19 Oct 2012Dismissed
Bhadri and Another Vs Smt. Suma Devi and Others
High Court Of Himachal Pradesh · AIR 2013 HP 4
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Succession Act, 1925 — Section 63
High Courts19 Oct 2012
Sanjeev Kumar Vs State
High Court Of Himachal Pradesh · (2012) 10 SHI CK 0008
Constitution of India, 1950 — Article 21Himachal Pradesh Non-Biodegradable Garbage (Control) Act, 1995 — Section 3, 3 A
High Courts19 Oct 2012Dismissed
Prem Singh and Another Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) LabIC 313
High Courts19 Oct 2012
Sh. Dola Ram Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) LabIC 315
High Courts16 Oct 2012Allowed
Pawan Kumar Vs M/s. J.R. Mehta, Orchard Proprietor and Sh. Balbir Singh Mehta
High Court Of Himachal Pradesh · (2013) 2 ShimLC 612
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420, 506(I)
High Courts16 Oct 2012
Jagat Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) LabIC 540
High Courts16 Oct 2012
Nirmal Singh Kukreja Vs Suraj Gupta and Others
High Court Of Himachal Pradesh · AIR 2013 HP 23 : (2013) 3 BC 479
Hindu Marriage Act, 1955 — Section 13(1)(ia)(ib)
High Courts12 Oct 2012Dismissed
State Bank of Patiala and Others Vs Shammi Kumar and Another
High Court Of Himachal Pradesh · (2013) LabIC 297
Constitution of India, 1950 — Article 311(2)
High Courts12 Oct 2012
Shri M.S. Thakur, Shri M.K. Sharma, Shri Vikash Mahajan and Shri Rakesh Bhardwaj Vs Satluj Jal Vidyut Nigam
High Court Of Himachal Pradesh · (2012) 10 SHI CK 0045
High Courts12 Oct 2012Dismissed
Prabhato Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 10 SHI CK 0034
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 226, 311(2)
High Courts12 Oct 2012
Ms. Neeraj Sharma Vs Sh. Kulbhushan Sharma
High Court Of Himachal Pradesh · (2012) 10 SHI CK 0033
Evidence Act, 1872 — Section 106Hindu Marriage Act, 1955 — Section 24
High Courts12 Oct 2012Disposed Off
Moti Lal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) 2 ShimLC 751
High Courts11 Oct 2012Dismissed
Ravi Kumar and Ors Vs Dharmu Ram
High Court Of Himachal Pradesh · (2012) 10 SHI CK 0024
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 41 Rule 27
High Courts11 Oct 2012Allowed
Himachal Pradesh B.Ed. Colleges Association (Regd.) Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 1 ShimLC 41
Constitution of India, 1950 — Article 142National Council for Teacher Education Act, 1993 — Section 12, 27, 3, 31, 32