High Courts23 Nov 2012
Reena Kumari Sharma and Others Vs State of HP and Others
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0079
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 856 of 1,570
High Courts23 Nov 2012
Smt. Kundlu Devi Through her Son Petitioner No. 3, as her Special Power of Attorney and Others Vs State of H.P
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0078
Land Acquisition Act, 1894 — Section 4
High Courts23 Nov 2012
Sh. Sunder Singh and Others Vs State of Himachal Pradesh, The Director, Elementary Education, State of Himachal Pradesh, Shimla and Deputy Director, Elementary Education, Shimla, Distt. Shimla, H.P.
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0077
High Courts23 Nov 2012Dismissed
State of Himachal Pradesh Vs Parkash Chand
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances (Amendment) Act, 2001 — Section 2(iii), 2(iii)(a), 20
High Courts23 Nov 2012Dismissed
Keshav Sharma Vs State of Himachal Pradesh and Department of Horticulture, Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0064
High Courts23 Nov 2012Dismissed
Shri Prem Sushil and Others Vs Shri Ram Nath (deceased) through his LRs''- (a) Shri Joginder Lal Mehar and Others
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0031
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104
High Courts23 Nov 2012
Sh. Babu Ram and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0030
High Courts23 Nov 2012
Ms. Sunita Devi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0018
High Courts23 Nov 2012Dismissed
Birja Nand Vs Rukmi Nand
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0017
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 53A
High Courts23 Nov 2012Dismissed
Ramesh Kumar Vs State of HP
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0016
High Courts23 Nov 2012
Rajeev Choudhary and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0015
High Courts22 Nov 2012
Bhagat Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 1 RCR(Criminal) 705 : (2013) 1 ShimLC 222
Arms Act, 1959 — Section 25, 25, 26, 27, 28Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 154, 154(1), 313Evidence Act, 1872 — Section 27, 3
High Courts22 Nov 2012Dismissed
Sh. Jagdev Makhaik Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0069
Forest Act, 1927 — Section 2
High Courts21 Nov 2012Dismissed
Pritam Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 1 ShimLC 490
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Evidence Act, 1872 — Section 157
High Courts21 Nov 2012Dismissed
Vijay Kumar Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2013) 1 ShimLC 405
Constitution of India, 1950 — Article 226
High Courts21 Nov 2012Allowed
United India Insurance Company Limited Vs Shri Tarsem Chand and Others
High Court Of Himachal Pradesh · (2013) 1 ShimLC 561
Limitation Act, 1963 — Section 14Motor Vehicles Act, 1988 — Section 147, 163A, 165, 175
High Courts19 Nov 2012
Veena Gupta Vs Kanwar Surinder Singh and Others
High Court Of Himachal Pradesh · (2013) 1 ShimLC 97
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10, 151
High Courts16 Nov 2012
Smt. Kanta Devi Vs The State of H.P.
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0073
High Courts16 Nov 2012Dismissed
Kailash Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 11 SHI CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 34, 379
High Courts16 Nov 2012Allowed
Amrik Singh Alias Amrik Jaijee and Another Vs Smt. Surinderjit Kaur and Another
High Court Of Himachal Pradesh · (2013) 2 ShimLC 608
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4