COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,399 judgments · page 854 of 1,570

High Courts07 Dec 2012

Seema Rani Vs State of Himachal Pradesh, Director of Higher Education, Himachal Pradesh, Shimla and Principal, Government Girls Senior Secondary School Nahan, Distt. Sirmour, H.P.

High Court Of Himachal Pradesh · (2012) 12 SHI CK 0061

Read judgment

High Courts07 Dec 2012Allowed

Munish Kumar Vs State of H.P.

High Court Of Himachal Pradesh · (2012) 12 SHI CK 0033

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 354Scheduled Castes And Scheduled Tribes Orders (Amendment) Act, 2002 — Section 3(1)(X)

Read judgment

High Courts07 Dec 2012

Sh. Hukam Chand and Sh. Pyare Lal Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 12 SHI CK 0030

Read judgment

High Courts06 Dec 2012

Sh. Jawahar Lal Nanda, Sh. Deepak Nanda, Smt. Sarita Nada and Smt. Samita Nanda Vs State of H.P. and Smt. Niddhi Nanda

High Court Of Himachal Pradesh · (2012) 12 SHI CK 0077

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 109, 323, 34, 498A, 506

Read judgment

High Courts06 Dec 2012Dismissed

Ravi Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 12 SHI CK 0076

Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 302

Read judgment

High Courts06 Dec 2012

Court on its own motion Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 12 SHI CK 0064

Criminal Procedure Code, 1973 (CrPC) — Section 156(3)

Read judgment

High Courts06 Dec 2012

Sh. Sanjeev Kumar Vs Principal Secretary (IPH) to the Govt. of H.P. Secretary, Shimla-2 and The Executive Engineer, IPH Division Shahpur, District Kangra, H.P.

High Court Of Himachal Pradesh · (2012) 12 SHI CK 0063

Read judgment

High Courts06 Dec 2012

Vijay Kumar Vs State of Himachal Pradesh, Director of Higher Education, Shimla and The Principal GSSS Bandli Dadas, Tehsil Shillai, District Sirmour

High Court Of Himachal Pradesh · (2012) 12 SHI CK 0062

Read judgment

High Courts06 Dec 2012

Rajinder Kumar, Ravinder Kumar, Smt. Palmo Devi and Kumari Radha Vs Taru and Others

High Court Of Himachal Pradesh · (2012) 12 SHI CK 0056

Himachal Pradesh Grant of Nautor Land to Landless Persons and Other Eligible Persons Scheme, 1975 — Rule 11

Read judgment

High Courts06 Dec 2012

Om Parkash and Manohar Lal Vs Roop Chand and Vijay Kumar

High Court Of Himachal Pradesh · (2012) 12 SHI CK 0043

Civil Procedure Code, 1908 (CPC) — Section 151

Read judgment

High Courts06 Dec 2012Dismissed

State of Himachal Pradesh Vs Rakesh Kumar Sharma, Miss Reena Sharma and Miss Monika Sharma

High Court Of Himachal Pradesh · (2013) 2 Crimes 31 : (2013) 3 DMC 133 : (2013) 1 RCR(Criminal) 641 : (2013) 1 ShimLC 254

Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 233(2)Evidence Act, 1872 — Section 113(A)Penal Code, 1860 (IPC) — Section 306, 34, 498, 498A

Read judgment

High Courts06 Dec 2012

Bimla Devi and Others Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2012) 12 SHI CK 0039

Read judgment

High Courts06 Dec 2012

Sh. Duni Chand and Others Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2012) 12 SHI CK 0038

Read judgment

High Courts06 Dec 2012

Narain Dutt Vs Dr. Y.S. Parmar University of Horticulture and Forestry Nauni

High Court Of Himachal Pradesh · (2013) 137 FLR 460

Constitution of India, 1950 — Article 14, 16

Read judgment

High Courts06 Dec 2012

Uttam Chand and Others Vs The State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 12 SHI CK 0032

Read judgment

High Courts06 Dec 2012

Narender Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 12 SHI CK 0029

Read judgment

High Courts06 Dec 2012Dismissed

Smt. Meena Kumari Vs Smt. Laxmi Devi and Sh. Ashwani Kumar

High Court Of Himachal Pradesh · (2012) 12 SHI CK 0028

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

Read judgment

High Courts06 Dec 2012Disposed Off

Giteshwar Singh Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2013) LabIC 2126

Forest Act, 1927 — Section 41, 42Penal Code, 1860 (IPC) — Section 120B, 201, 379

Read judgment

High Courts05 Dec 2012Dismissed

Anil Kumar Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2013) 1 ShimLC 497

Constitution of India, 1950 — Article 14, 16, 309

Read judgment

High Courts05 Dec 2012Allowed

Ashok Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2013) 1 ShimLC 239

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Evidence Act, 1872 — Section 25, 26, 27

Read judgment