High Courts27 Dec 2012Dismissed
Dinesh and Ors Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0088
Himachal Pradesh Land Revenue Act, 1954 — Section 163, 171
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 852 of 1,570
High Courts27 Dec 2012
Radhey Shyam Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0087
High Courts27 Dec 2012
Bunty Singh Vs State of HP and Others
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0086
High Courts27 Dec 2012
Rajeev Singh Rana and Manoj Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0085
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 320, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120B, 406, 420, 465, 471
High Courts27 Dec 2012Dismissed
State of H.P. Vs Swami Lal Ji Maharaj
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0084
Himachal Pradesh Instruments (Control of Noises) Act, 1969 — Section 1, 6
High Courts27 Dec 2012Allowed
Gurbachan Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0083
Criminal Procedure Code, 1973 (CrPC) — Section 2(xviii), 313Narcotic Drugs and Psychotropic Substances (Amendment) Act, 2001 — Section 15(B)
High Courts27 Dec 2012
M/s Himachal Fine Blank Limited Vs M/s KDDL Limited
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0027
Companies Act, 1956 — Section 16, 235, 251, 391, 394
High Courts27 Dec 2012
Rajesh Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 302, 307, 324, 325, 326
High Courts27 Dec 2012
Smt. Kala Devi Vs Himachal Pradesh Road Transport Corporation and The Divisional Manager, H.R.T.C.
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0024
Industrial Disputes Act, 1947 — Section 25F
High Courts27 Dec 2012
Smt. Usha Rani Gupta Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0023
High Courts27 Dec 2012Dismissed
Smt. Kaushalya Devi, Vishavjit and Tara Devi Vs Sh. Gian Chand and Sh. Krishan Chand
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0007
High Courts26 Dec 2012
State of Himachal Pradesh Vs Raj Kumar
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 354, 376, 511
High Courts26 Dec 2012Dismissed
Confederation of Indian Pharmaceutical Industry (SSI) Vs The Central Board of Direct Taxes and Union of India
High Court Of Himachal Pradesh · (2013) 258 CTR 332 : (2013) 353 ITR 388
Income Tax Act, 1961 — Section 30, 31, 32, 33, 34
High Courts26 Dec 2012Allowed
Mohinder Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0006
Constitution of India, 1950 — Article 136, 226, 311(2)
High Courts21 Dec 2012
Dhian Dass Vs Smt. Nokhi Devi
High Court Of Himachal Pradesh · (2013) 2 Crimes 249
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts20 Dec 2012
Tawarku Ram Vs The Executive Engineer (B and R) and Another
High Court Of Himachal Pradesh · (2013) 1 ShimLC 488
High Courts19 Dec 2012Allowed
Nanak Chand Jindani Vs State of Himachal Pradesh and Rajesh Sharma
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0080
Criminal Procedure Code, 1973 (CrPC) — Section 173, 209, 482Penal Code, 1860 (IPC) — Section 120B, 218, 307, 323, 325
High Courts19 Dec 2012
Ms. Molika Minhas Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0011
High Courts19 Dec 2012
Hem Kiran Sharma Vs Himachal Pradesh Subordinate Service Selection Board Hamirpur
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0010
High Courts17 Dec 2012Dismissed
Vinod Jaswal Vs Smt. Anuradha
High Court Of Himachal Pradesh · (2013) 2 ShimLC 719
Hindu Marriage Act, 1955 — Section 12(1)(c), 13, 5