High Courts01 Jan 2013
Narayan Dass Vs H.P. State Electricity Board
High Court Of Himachal Pradesh · (2013) 01 SHI CK 0057
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 851 of 1,570
High Courts01 Jan 2013
State of Himachal Pradesh Vs Kalyan Chand, Ravi Kumar and Smt. Shakuntla Devi alias Kumaro Devi
High Court Of Himachal Pradesh · (2013) 01 SHI CK 0034
Penal Code, 1860 (IPC) — Section 306, 34, 498A
High Courts01 Jan 2013Allowed
The State of H.P. Vs Sh. Khem Raj Sharma
High Court Of Himachal Pradesh · (2013) 01 SHI CK 0027
High Courts01 Jan 2013
Surender Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 01 SHI CK 0015
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(b)(ii)(A), 50
High Courts01 Jan 2013Dismissed
State of Himachal Pradesh Vs Simranjit alias Sunny and Prince Kumar alias Prince
High Court Of Himachal Pradesh · (2013) 01 SHI CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 100, 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50
High Courts01 Jan 2013
Khatri Ram and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2013) 4 LLN 635 : (2013) 2 ShimLC 817
Constitution of India, 1950 — Article 14, 15, 16, 16(1), 16(4)
High Courts31 Dec 2012
Ramesh Sharma and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0092
High Courts31 Dec 2012
Sanjay Kumar and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0091
High Courts31 Dec 2012
State of Himachal Pradesh Vs Sukhpreet Singh alias Sukha and Bharat Bhushan alias Kaku
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0090
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts31 Dec 2012
Shri Ram Dass, through his son and his General Power of Attorney Shri Sunil Kumar and Shri Sunil Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0051
High Courts31 Dec 2012Dismissed
Sh. Teju Ram Vs Sh. Narender Kumar
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0005
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts31 Dec 2012
Vijay Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0004
High Courts31 Dec 2012
Shri Hukum Chand Vs The Union of India and The Commandant, Central Industrial Security Force, RTC Bhillai
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0003
High Courts31 Dec 2012
Ashok Kumar Vs State of Himachal Pradesh, The Deputy Commissioner Sirmaur, District Sirmaur, H.P. and The H.P. Subordinate Services Selection Board, Hamirpur
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0002
High Courts31 Dec 2012
Sh. Dhanna Lal Gupta Vs Smt. Prem Lata
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0001
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 58, Order 21 Rule 97Transfer of Property Act, 1882 — Section 47, 52
High Courts28 Dec 2012Dismissed
Ajay Chaudhary Vs Tek Chand Rana and Others
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0082
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 227
High Courts28 Dec 2012
Yashwant Chhajta Vs Deputy Commissioner of Income Tax, Circle Shimla, Railway Board Building, The Mall, Shimla
High Court Of Himachal Pradesh · (2013) 214 TAXMAN 280
Income Tax Act, 1961 — Section 61(1), 61(1)(ii), 64(1)(ii)
High Courts28 Dec 2012
Sh. Chuni Lal Vs Sh. Baldev Chand Dass
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0025
Negotiable Instruments Act, 1881 (NI) — Section 138, 147
High Courts28 Dec 2012Dismissed
Parkash Chand Vs Sarwan Kumar and Others
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0009
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2AConstitution of India, 1950 — Article 227
High Courts28 Dec 2012Dismissed
State of Himachal Pradesh and Director, Consolidation of Holdings Department, H.P., Shimla-9 Vs Sh. Pinjar Singh
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0008