High Courts07 Jan 2021Disposed Of
Neeta Ram Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0219
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 356 of 1,570
High Courts07 Jan 2021Disposed Of
M/S A.G. Construction Co Vs H.P. Housing & Urban Development Authority & Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0218
High Courts07 Jan 2021Dismissed
Ramesh Thakur & Ors Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0217
Constitution Of India, 1950 — Article 14, 21, 48AHimachal Pradesh Municipal Act, 1994 — Section 3(1), 4, 4(4), 4(6)
High Courts07 Jan 2021Dismissed
Surender Kumar @ Sikander Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0215
Indian Penal Code, 1860 — Section 120B, 342, 364A, 388, 506Code Of Criminal Procedure, 1973 — Section 439
High Courts07 Jan 2021Allowed
Yusuf Ali Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0214
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 37
High Courts07 Jan 2021Disposed Of
Jagat Ram Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0213
High Courts07 Jan 2021Disposed Of
Azaz Ahmed Siddiqui & Another Vs Pramod Gupta And Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0212
High Courts07 Jan 2021Dismissed
Anita Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0211
Constitution Of India, 1950 — Article 226Himachal Pradesh Panchayati Raj (Elections) Rules, 1994 — Rule 15, 17, 24, 32Evidence Act, 1872 — Section 35, 114(e)
High Courts07 Jan 2021Dismissed
Tul Bhadur Budha Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0210
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29
High Courts07 Jan 2021Dismissed
Raj Krishan Rattewal Vs State Of Himachal Pradesh & Anr
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0209
High Courts07 Jan 2021Disposed Of
O.P. Chauhan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0204
Indian Penal Code, 1860 — Section 143, 147, 149, 188, 341, 353, 504, 506Code Of Criminal Procedure, 1973 — Section 482
High Courts07 Jan 2021Disposed Of
Nirmla Devi Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0203
High Courts07 Jan 2021Disposed Of
Chander Prabha Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0202
High Courts07 Jan 2021Dismissed
Sarna Devi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0201
Indian Penal Code, 1860 — Section 120B 342, 364A, 388, 506Code Of Criminal Procedure, 1973 — Section 439
High Courts07 Jan 2021Dismissed
Pradeep Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0200
Indian Penal Code, 1860 — Section 120B 342, 364A, 388, 506Code Of Criminal Procedure, 1973 — Section 439
High Courts07 Jan 2021Disposed Of
Surinder Kumar Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0199
High Court Of Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)
High Courts07 Jan 2021Disposed Of
Yadvinder Kumar Vs Himachal Road Transport Corporation And Another
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0198
High Courts07 Jan 2021Dismissed
Prem Pal Vs Himachal Pradesh Staff Selection Commission, Hamirpur And Another
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0197
High Courts07 Jan 2021Disposed Of
Om Prakash Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0196
High Court Of Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)
High Courts07 Jan 2021Dismissed
Dev Raj Vs Narcotics Control Bureau, Chandigarh
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0195
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 29, 37Evidence Act, 1872 — Section 25, 26