High Courts08 Jan 2021Disposed Of
Lalit Kumar Vs State Of H.P & Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0135
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 355 of 1,570
High Courts08 Jan 2021Allowed
Anil Kumar Rana Vs State Of H.P & Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0134
High Courts08 Jan 2021Disposed Of
Beli Ram And Others Vs N.T.P.C. Ltd. & Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0132
Land Acquisition Act, 1894 — Section 4, 18, 54
High Courts08 Jan 2021Disposed Of
Pankaj Kumar & Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0131
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 323, 324, 451, 506
High Courts08 Jan 2021Disposed Of
Kushal Singh Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0130
High Courts08 Jan 2021Disposed Of
Jai Singh Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0128
High Courts08 Jan 2021Disposed Of
Vir Singh Parihar Vs State Of Himachal Pradesh & Anr
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0127
Railways Act, 1989 — Section 153
High Courts08 Jan 2021Disposed Of
Kubja Devi Vs Punjab National Bank & Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0126
High Courts08 Jan 2021Disposed Of
N.T.P.C. Ltd. Kol Dam, Barmana Vs Chhangu & Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0125
Code Of Civil Procedure, 1908 — Section 151
High Courts08 Jan 2021Disposed Of
Sant Ram And Others Vs Himachal Road Transport Corporation And Another
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0124
High Courts08 Jan 2021Disposed Of
Dalip Singh Rathore And Others Vs Himachal Pradesh Housing And Urban Development Authority And Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0123
Constitution Of India, 1950 — Article 226
High Courts08 Jan 2021Disposed Of
Shivam Thakur Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0122
Constitution Of India, 1950 — Article 14, 21
High Courts08 Jan 2021Allowed
Chimmed Angmo Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0121
Evidence Act, 1872 — Section 35
High Courts08 Jan 2021Disposed Of
Asha Devi @ Asha Rani & Anr Vs National Insurance Company Limited
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0120
Constitution Of India, 1950 — Article 227Motor Vehicles Act,1988 — Section 166
High Courts08 Jan 2021Dismissed
Er. Rahul Sharma Vs HPSEBL And Anr
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0119
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 10(7), 14
High Courts08 Jan 2021Dismissed
Ramesh Kumar Vs Sheetal And Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0118
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts07 Jan 2021Dismissed
M/s Laxmi Packers Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0223
High Courts07 Jan 2021Disposed Of
Raj Kumar Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0222
High Courts07 Jan 2021Dismissed
Prem Chand And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0221
Code Of Civil Procedure, 1908 — Section 115 151, Order 1 Rule 10
High Courts07 Jan 2021Disposed Of
Sanjay Kumar Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0220