High Courts07 Jan 2021Disposed Of
Usha Devi And Ohers Vs Himachal Road Transport Corporation And Another
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0194
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 357 of 1,570
High Courts07 Jan 2021Disposed Of
Madan Lal Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0193
High Courts07 Jan 2021Disposed Of
Surinder @ Chandi @ Bira Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0192
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29Indian Penal Code, 1860 — Section 147, 148, 149, 353, 427
High Courts07 Jan 2021Disposed Of
Shakuntla Devi Vs Satpal Sharma & Ors
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0191
Code Of Civil Procedure, 1908 — Section 47, 115, 151Himachal Pradesh Municipal Corporation Act, 1994 — Section 14(3), 251
High Courts07 Jan 2021Disposed Of
Priyanaka Vs Anil Kumar
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0190
Code Of Civil Procedure, 1908 — Section 24, 25Hindu Marriage Act, 1955 — Section 13(i)(ia)
High Courts07 Jan 2021Disposed Of
Kuldeep Chand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0189
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 120B, 406, 409, 420Code Of Criminal Procedure, 1973 — Section 436, 436A
High Courts07 Jan 2021Disposed Of
Amit Kumar @ Meeta Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0188
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts07 Jan 2021Allowed
Anil Kumar Kaul Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0187
Code Of Criminal Procedure, 1973 — Section 437A, 438Indian Penal Code, 1860 — Section 120, 406, 420
High Courts07 Jan 2021Disposed Of
Hemant Kumar Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0186
High Courts07 Jan 2021Disposed Of
Dr. Pankaj Pathania Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0185
High Courts07 Jan 2021
Vandana Dhillon Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0181
Indian Penal Code, 1860 — Section 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(S)
High Courts07 Jan 2021Disposed Of
Gurbax Singh Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0180
High Courts07 Jan 2021Dismissed
Sajan Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0179
Indian Penal Code, 1860 — Section 376
High Courts07 Jan 2021Disposed Of
Rajeev Husain Alias Jibu Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0178
Constitution Of India, 1950 — Article 21Code Of Civil Procedure, 1908 — Section 436, 46A, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 29
High Courts07 Jan 2021Disposed Of
Sada Ram & Others Vs N.T.P.C. Ltd. & Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0177
Land Acquisition Act, 1894 — Section 4, 18, 54
High Courts07 Jan 2021Disposed Of
Virender Kumar And Others Vs Himachal Road Transport Corporation And Another
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0176
High Courts07 Jan 2021Disposed Of
Surjeet Thakur & Another Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0175
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 332, 353
High Courts07 Jan 2021Dismissed
Pawan Kumar Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0174
Himachal Pradesh Panchayati Raj Act, 1994 — Section 122(1)(c)
High Courts07 Jan 2021Disposed Of
Diveshwari Sood Vs Deepak Sood And Anr
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0173
Code Of Civil Procedure, 1908 — Order 23 Rule 3
High Courts07 Jan 2021Dismissed
Ashu Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0172
Indian Penal Code, 1860 — Section 120B, 342,364A, 388, 506Code Of Criminal Procedure, 1973 — Section 439