High Courts08 Jan 2021Disposed Of
Budhi Ram Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0155
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 354 of 1,570
High Courts08 Jan 2021Allowed
Anuj Bhardwaj Vs State Of H.P.
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0154
Code Of Criminal Procedure, 1973 — Section 82, 437A, 438, 446, 446A
High Courts08 Jan 2021Disposed Of
Naginder Gupta Vs State Of H.P.
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0153
Indian Penal Code, 1860 — Section 406, 409, 420
High Courts08 Jan 2021Disposed Of
Bhole Ram Vs State Of H.P.
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0152
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18
High Courts08 Jan 2021Allowed
Nirmal Pathania @ Rinku Vs State Of H.P.
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0151
Indian Penal Code, 1860 — Section 302Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(VA)
High Courts08 Jan 2021Disposed Of
Ganshyam Lal & Others Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0150
High Courts08 Jan 2021Disposed Of
Ravinder Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0149
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302Arms Act, 1959 — Section 27, 54, 59
High Courts08 Jan 2021Disposed Of
Gulam Hussain Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0148
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22
High Courts08 Jan 2021Disposed Of
Munish Rana Vs State Of Himachal Pradesh & anr
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0147
Railways Act, 1989 — Section 153
High Courts08 Jan 2021Dismissed
Rax Paul Vs Onkar Sharma & Another
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0146
High Courts08 Jan 2021Disposed Of
Nand Lal Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0145
High Courts08 Jan 2021Disposed Of
Takshila Private Industrial Training Institute Vs State Of H.P & Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0144
High Courts08 Jan 2021Allowed
Sandeep Shah Vs State Of H.P.
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0143
Code Of Criminal Procedure, 1973 — Section 154, 160, 439Indian Penal Code, 1860 — Section 376, 417, 506Negotiable Instruments Act, 1881 — Section 138
High Courts08 Jan 2021Disposed Of
Govind Ram Vs State Of H. P. & Ors
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0142
High Courts08 Jan 2021Dismissed
Dharampal Vs State Of H.P.
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0141
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 27(b)(ii), 28, 37Indian Penal Code, 1860 — Section 188, 269, 370
High Courts08 Jan 2021Disposed Of
Anuradha Rani Vs State Of H.P & Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0140
High Courts08 Jan 2021
Manisha Verma Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0139
High Courts08 Jan 2021Disposed Of
Shyam Singh Vs HDB Finance Services India Pvt. Ltd. And Anr
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0138
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 7 Rule 9
High Courts08 Jan 2021Disposed Of
Dhani Ram Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0137
Constitution Of India, 1950 — Article 14, 16Central Civil Services (Leave) Rules, 1972 — Rule 11
High Courts08 Jan 2021Disposed Of
Kehar Singh Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0136