High Courts27 Jan 2021Allowed

Parveen Kumar Vs State Of H.P.

High Court Of Himachal Pradesh · (2021) 01 SHI CK 0283

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)Code Of Criminal Procedure, 1973 — Section 437A, 438, 439, 482
High Courts27 Jan 2021Allowed

Jatinder Sood Vs State Of H.P.

High Court Of Himachal Pradesh · (2021) 01 SHI CK 0281

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)Code Of Criminal Procedure, 1973 — Section 437A, 438, 439, 482
High Courts19 Jan 2021Allowed

Mangat Ram Vs State Of H.P.

High Court Of Himachal Pradesh · (2021) 01 SHI CK 0269

Code Of Criminal Procedure, 1973 — Section 437A, 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 37
High Courts19 Jan 2021Allowed

Vinod Kumar Vs State Of H.P.

High Court Of Himachal Pradesh · (2021) 01 SHI CK 0265

Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Indian Penal Code, 1860 — Section 354AProtection Of Children From Sexual Offences Act, 2012 — Section 8
High Courts19 Jan 2021Allowed

Vipin Mohan Vohra Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 01 SHI CK 0262

Code Of Criminal Procedure, 1973 — Section 437A, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37
High Courts19 Jan 2021Allowed

Priyanshu Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 01 SHI CK 0261

Code Of Criminal Procedure, 1973 — Section 437A, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37
High Courts18 Jan 2021Allowed

Dr. Sudha Pandey Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 01 SHI CK 0272

Code Of Criminal Procedure, 1973 — Section 437A, 438, 446Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471