High Courts31 Mar 2010
Pawan Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0004
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,208 of 1,569
High Courts30 Mar 2010
Labh Singh and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0189
High Courts30 Mar 2010
Smt. Seema Devi and Others Vs Sh. Gautam Kumar and Others Sh. Gautam Kumar and Others Vs Smt. Seema Devi and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0185
Motor Vehicles Act, 1988 — Section 147
High Courts30 Mar 2010
Mrs. Vidya Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0176
High Courts30 Mar 2010
Ajit Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0152
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 323, 376, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts30 Mar 2010Dismissed
D.L. Gupta Vs State Bank of India and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0147
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151Constitution of India, 1950 — Article 136, 137, 145, 215, 226Supreme Court Orders — Order 40
High Courts30 Mar 2010
Imtizor Imamova Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 2 ShimLC 63
Foreigners Act, 1946 — Section 3Immoral Traffic (Prevention) Act, 1956 — Section 5Penal Code, 1860 (IPC) — Section 120, 323, 34, 342, 376
High Courts30 Mar 2010Allowed
David Mathews and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 6 RCR(Criminal) 2194 : (2010) 2 ShimLC 170
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 305, 482Prevention of Food Adulteration Act, 1954 — Section 14A, 16(1), 17, 17(1), 17(2)
High Courts30 Mar 2010Dismissed
State of Himachal Pradesh Vs Manohar Lal
High Court Of Himachal Pradesh · (2010) 2 ShimLC 378
Constitution of India, 1950 — Article 21Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 37, 42, 42(1), 42(2)
High Courts30 Mar 2010
Ram Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0078
Criminal Procedure Code, 1973 (CrPC) — Section 439Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 382, 392, 395, 397
High Courts30 Mar 2010Dismissed
State of H.P. Vs Pawan Singh
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0062
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts30 Mar 2010
Ayata Ram Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0047
High Courts30 Mar 2010
State of H.P. Vs Ashwani Kumar and Others
High Court Of Himachal Pradesh · (2010) CriLJ 3708 : (2010) 3 ShimLC 216
Criminal Procedure Code, 1973 (CrPC) — Section 360, 361, 377, 378, 386Penal Code, 1860 (IPC) — Section 149, 307, 324Probation of Offenders Act, 1958 — Section 18, 19, 4, 4(1), 4(2)
High Courts30 Mar 2010
Asha Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 2 ShimLC 829
High Courts29 Mar 2010Dismissed
Chet Ram Vs Inder Singh and Others
High Court Of Himachal Pradesh · (2010) 3 ShimLC 249
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 151
High Courts29 Mar 2010Dismissed
Jodh Ram (dead) through L.Rs. and Others Vs Jagdish Chand and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0214
Limitation Act, 1963 — Article 64, 65Transfer of Property Act, 1882 — Section 122
High Courts29 Mar 2010Dismissed
State of H.P. Vs Jiwa Ram
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0208
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 306, 498A
High Courts29 Mar 2010Dismissed
Smt. Sahibu Devi Vs Harbans Singh and Another
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0199
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts29 Mar 2010
Prem Lal and Others Vs Anant Ram and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0198
Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971 — Section 57
High Courts29 Mar 2010Allowed
Ramesh Chand and Another Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0181
Criminal Procedure Code, 1973 (CrPC) — Section 125Evidence Act, 1872 — Section 63, 63(2), 64, 65, 79Penal Code, 1860 (IPC) — Section 120B, 34, 420, 467, 468