High Courts25 Mar 2010
Pritam Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0069
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,348 judgments · page 1,209 of 1,568
High Courts25 Mar 2010
Ravinder Thakur and Others Vs Durga Singh and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0056
High Courts25 Mar 2010
Lekh Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0049
High Courts25 Mar 2010
Kaushalya Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0048
High Courts25 Mar 2010
Kuldeep Kumar Vs H.P. Home Guard Association and Another
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0034
High Courts25 Mar 2010Dismissed
Jiwan Jyoti Deposits and Advances (P) Ltd. Vs Pawan Kumar
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0024
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts23 Mar 2010Dismissed
M/S. A.C.C. Gagal Cement Works, Barmana Vs Smt. Parsinu Devi and Another
High Court Of Himachal Pradesh · (2010) 3 ShimLC 336
Penal Code, 1860 (IPC) — Section 304A
High Courts23 Mar 2010
Satya Prakash and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 3 ShimLC 301
Himachal Pradesh Village Common Lands Vesting and Utilization Act, 1974 — Section 3, 3(2)
High Courts23 Mar 2010
Amrit Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0202
High Courts23 Mar 2010
Roop Lal Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0183
High Courts23 Mar 2010
Rajeshwar Vs State of H. P. and Another
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0178
High Courts23 Mar 2010
Naresh Sood Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0166
High Courts23 Mar 2010Dismissed
Chaman Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0159
Constitution of India, 1950 — Article 226
High Courts23 Mar 2010
Karam Singh Vs Ram Krishan Sharma
High Court Of Himachal Pradesh · AIR 2011 HP 30 : (2011) CriLJ 1217 : (2011) 3 RCR(Criminal) 327 : (2011) 3 RCR(Criminal) 327 : (2010) 3 ShimLC 310
Criminal Procedure Code, 1973 (CrPC) — Section 313, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts23 Mar 2010
Sohan Lal Gupta Vs H.P. State Electricity Board and Another
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0121
High Courts23 Mar 2010Allowed
Sh. Prem Chand and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 2 ShimLC 7
High Courts23 Mar 2010Dismissed
Dharam Swaroop Vs Hon''ble High Court of H.P. and Another
High Court Of Himachal Pradesh · (2010) 2 ShimLC 130
Central Civil Services (Conduct) Rules, 1964 — Rule 3Constitution of India, 1950 — Article 226
High Courts23 Mar 2010Allowed
Dalbir Singh alias Dalla Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0082
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 363, 366, 376, 506
High Courts23 Mar 2010
Sh. Vaheed Mohammad Vs The State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0072
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)Constitution of India, 1950 — Article 311Penal Code, 1860 (IPC) — Section 120(B), 420, 468, 471
High Courts23 Mar 2010
Satish Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0068
Himachal Pradesh Land Revenue Act, 1954 — Section 163