High Courts19 Mar 2010Dismissed
State of H.P. Vs Arjun Dev and Another
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0182
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161Penal Code, 1860 (IPC) — Section 120B, 201, 302
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,347 judgments · page 1,211 of 1,568
High Courts19 Mar 2010Dismissed
State of H.P. and Others Vs Nand Lal
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0157
High Courts19 Mar 2010
Stynder Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0122
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 29
High Courts18 Mar 2010
Mohan Lal Vs State of H.P and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0200
High Courts18 Mar 2010Dismissed
State of H.P. Vs Rajdei and Another
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0195
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 201, 306, 498A
High Courts18 Mar 2010
State of H.P. and Others Vs Sh. Tilak Raj
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0169
High Courts18 Mar 2010Allowed
Des Raj Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0083
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts18 Mar 2010
Smt. Shakuntla Devi Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0023
Administrative Tribunals Act, 1985 — Section 21
High Courts18 Mar 2010
H.P. State Electricity Board and Others Vs Chhaju Ram and Others etc. etc.
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0014
High Courts17 Mar 2010
Sashi Pal and Another Vs State of H.P. State of H.P. Vs Sashi Pal and Another
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0207
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 304, 324, 325, 34Probation of Offenders Act, 1958 — Section 5
High Courts17 Mar 2010Dismissed
Union of India (UOI) Vs Sita Devi
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0203
Army Rules, 1954 — Rule 13, 212Constitution of India, 1950 — Article 14
High Courts17 Mar 2010Dismissed
State of Himachal Pradesh Vs Charanjit
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0197
Criminal Procedure Code, 1973 (CrPC) — Section 161Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 43, 50, 50(1)
High Courts17 Mar 2010
Court on its own motion Vs Rajinder Singh
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0172
High Courts17 Mar 2010
Court on its own motion Vs Inder Singh
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0171
High Courts17 Mar 2010Dismissed
State of H.P. Vs Jagat Ram and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0139
Criminal Procedure Code, 1973 (CrPC) — Section 313Punjab Excise Act, 1914 — Section 61(1)
High Courts17 Mar 2010
A.D. Hydro Power Ltd. Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0132
Telegraph Act, 1885 — Section 10, 16
High Courts17 Mar 2010Dismissed
State of H.P. Vs Kamlesh Chand and Another
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0093
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 34, 452, 506
High Courts17 Mar 2010
Ms. Anchna Kumari Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0067
High Courts17 Mar 2010
Pyare Lal Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0060
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161Penal Code, 1860 (IPC) — Section 307, 320, 325
High Courts17 Mar 2010Dismissed
State of Himachal Pradesh Vs Narender Kumar alias Hira and Others
High Court Of Himachal Pradesh · (2010) CriLJ 3545 : (2011) 5 RCR(Criminal) 185
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 378Penal Code, 1860 (IPC) — Section 363, 366, 368, 376