High Courts17 Mar 2010
Swarna Devi and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0052
Land Acquisition Act, 1894 — Section 23(1), 23(2), 4
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,347 judgments · page 1,212 of 1,568
High Courts17 Mar 2010Allowed
National Insurance Co. Ltd. Vs Smt. Ghogan Devi and Others
High Court Of Himachal Pradesh · (2011) ACJ 415 : (2011) 5 RCR(Civil) 246 : (2011) 1 TAC 346
Motor Vehicles Act, 1988 — Section 14, 15, 166, 173
High Courts17 Mar 2010
Yogeshwar Singh Vs The State of H.P.
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0029
High Courts17 Mar 2010Allowed
Suresh Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0019
Prevention of Food Adulteration Act, 1954 — Section 16(1), 2Prevention of Food Adulteration Rules, 1955 — Rule 49(28), 49(29)
High Courts17 Mar 2010Dismissed
State of H.P. Vs Kehar Singh and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0001
Penal Code, 1860 (IPC) — Section 307, 323, 34, 342
High Courts16 Mar 2010Dismissed
Land Acquisition Collector and Others Vs Prakash Chand and others
High Court Of Himachal Pradesh · (2010) 3 ShimLC 259
Land Acquisition Act, 1894 — Section 18, 4, 54
High Courts16 Mar 2010
Ishwari Nand Vs Kishan Singh
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0211
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313Penal Code, 1860 (IPC) — Section 500
High Courts16 Mar 2010
Jagdish Chand Vs Himachal Gramin Bank and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0187
High Courts16 Mar 2010
Kashmir Singh Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0184
Armed Forces Tribunals Act, 2007 — Section 14(1), 14(2), 34
High Courts16 Mar 2010Dismissed
Yubraj alias Yograj Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0160
Penal Code, 1860 (IPC) — Section 279, 304A, 337Probation of Offenders Act, 1958 — Section 4
High Courts16 Mar 2010
Sunil Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0153
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts16 Mar 2010Dismissed
State of H.P. Vs Dalip Singh and Another
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0140
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 34, 377, 477, 506
High Courts16 Mar 2010Allowed
Om Parkash Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0116
High Courts16 Mar 2010
Maa Saraswati Educational Trust Vs Union of India (UOI) and Another
High Court Of Himachal Pradesh · (2010) 236 CTR 400 : (2010) 2 ShimLC 141
Income Tax Act, 1961 — Section 10(23C)Income Tax Rules, 1962 — Rule 2(CA)
High Courts16 Mar 2010Dismissed
State of H.P. Vs Jagdish Kumar
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0085
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts16 Mar 2010Dismissed
State of H.P. Vs Jeet Ram and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0081
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 323, 325, 34
High Courts16 Mar 2010Dismissed
State of H.P. Vs Sher Singh and Others
High Court Of Himachal Pradesh · (2011) CriLJ 915 : (2010) 2 ShimLC 208
Criminal Procedure Code, 1973 (CrPC) — Section 227, 239Penal Code, 1860 (IPC) — Section 120B, 201, 420, 467, 468Prevention of Corruption Act, 1988 — Section 13(2)
High Courts16 Mar 2010
Bethal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0027
High Courts16 Mar 2010
Court on its own motion Vs State of HP and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0022
High Courts16 Mar 2010
Maa Saraswati Educational Trust Vs Union of India and Another
High Court Of Himachal Pradesh · (2013) 353 ITR 312
Income Tax Act, 1961 — Section 10(23C), 10(23C)(iiiad), 10(23C)(vi)