High Courts11 Mar 2010Allowed
Keshav Ram and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0148
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,347 judgments · page 1,214 of 1,568
High Courts11 Mar 2010
Radha Krishan and Roshan Lal Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0130
Constitution of India, 1950 — Article 12, 14, 16
High Courts11 Mar 2010Dismissed
State of Himachal Pradesh Vs Bahadur Singh Rana
High Court Of Himachal Pradesh · (2010) 3 SLR 18
Constitution of India, 1950 — Article 14, 16
High Courts11 Mar 2010Dismissed
Chakshu Sharma Vs H.P. University and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0124
High Courts11 Mar 2010Dismissed
State of Himachal Pradesh and Others Vs Kamal Raj
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0118
High Courts11 Mar 2010
State of H.P. and Others Vs Vinod Kumar
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0055
High Courts11 Mar 2010Dismissed
State of H.P. Vs Virender Kumar
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 161Prevention of Corruption Act, 1988 — Section 13(2), 7
High Courts10 Mar 2010
Rohit Jaswal Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0154
Penal Code, 1860 (IPC) — Section 323, 324, 34, 342, 364
High Courts10 Mar 2010Dismissed
New India Assurance Company Ltd. Vs Kumari Ranjana and Others Himachal Pradesh State Electricity Board and Others Vs Kumari Ranjana and Another
High Court Of Himachal Pradesh · (2011) ACJ 1316
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts10 Mar 2010Dismissed
State of Himachal Pradesh Vs Chandermani
High Court Of Himachal Pradesh · (2011) 5 RCR(Criminal) 585 : (2010) 2 ShimLC 165
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 13, 13(2), 5(2), 7
High Courts10 Mar 2010Dismissed
Chajju Ram and Another Vs Ved Prakash and Another
High Court Of Himachal Pradesh · (2010) 2 ShimLC 308
Evidence Act, 1872 — Section 68, 76, 77Transfer of Property Act, 1882 — Section 53A
High Courts09 Mar 2010Dismissed
State of H.P. Vs Hans Raj
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0196
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 376
High Courts09 Mar 2010Dismissed
State of H.P. Vs Promila Devi
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0162
Criminal Procedure Code, 1973 (CrPC) — Section 154Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 411
High Courts09 Mar 2010Dismissed
Poiya Ram and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0133
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313Penal Code, 1860 (IPC) — Section 304
High Courts09 Mar 2010
Chet Ram and Piar Chand and Others Vs HRTC and Others etc. etc.
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0129
Constitution of India, 1950 — Article 12, 14, 16
High Courts09 Mar 2010
Paras Ram (dead) through LRs. Vs Sita Ram
High Court Of Himachal Pradesh · (2011) 1 CivCC 151 : (2010) 2 ShimLC 190
High Courts09 Mar 2010Dismissed
Amber Enterprises Vs TVS Electronics Limited
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0045
Arbitration and Conciliation Act, 1996 — Section 11, 11(6)Constitution of India, 1950 — Article 136, 226, 227
High Courts09 Mar 2010
Mashroom Farm Vs District Rural Development Agency
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0017
Arbitration and Conciliation Act, 1996 — Section 11
High Courts08 Mar 2010Dismissed
Smt. Sheela Rani and Another Vs Smt. Reeta Roy
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0215
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts08 Mar 2010Dismissed
Bal Krishan and Others Vs Madan Lal and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0188
Civil Procedure Code, 1908 (CPC) — Section 35ALimitation Act, 1963 — Section 30