High Courts08 Mar 2010Allowed
Ajanta Sewak Vs Himachal Road Transport Corporation and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0163
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,347 judgments · page 1,215 of 1,568
High Courts08 Mar 2010Dismissed
Durga Singh Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0156
High Courts08 Mar 2010Dismissed
H.P. State Civil Supply Corporation Vs Nanak Chand and Another
High Court Of Himachal Pradesh · (2011) 1 ShimLC 321
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1908 — Section 19, 20Limitation Act, 1963 — Article 91, 18, 19
High Courts08 Mar 2010
Mukesh Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0096
Penal Code, 1860 (IPC) — Section 120B, 407, 420, 467, 468Prevention of Corruption Act, 1988 — Section 13(2)
High Courts08 Mar 2010Dismissed
Dev Raj Vs Smt. Narvada Devi and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0091
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 26, Order 6 Rule 17
High Courts08 Mar 2010Dismissed
State of H.P. Vs Ved Parkash
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(2), 7
High Courts08 Mar 2010Dismissed
Gajinder Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 3 ShimLC 194
Administrative Tribunals Act, 1985 — Section 14, 15, 19, 19(1), 28Constitution of India, 1950 — Article 226
High Courts08 Mar 2010
Smt. Renu Ohri Vs Smt. Malti Negi and Another
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0026
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14
High Courts05 Mar 2010Dismissed
Smt. Jyoti Sharma and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0164
High Courts05 Mar 2010Allowed
Suresh Paul Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0084
High Courts05 Mar 2010Dismissed
State of H.P. and Another Vs Mountain Movers Mountain Movers Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0066
High Courts05 Mar 2010
Khem Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts04 Mar 2010Dismissed
Shri Ravinder Singh and Another Vs Shri Rai Singh
High Court Of Himachal Pradesh · (2011) 2 CivCC 664 : (2011) 5 RCR(Civil) 244 : (2010) 3 ShimLC 255
High Courts04 Mar 2010
Surender Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0206
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 354
High Courts04 Mar 2010
Anil Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0204
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 34
High Courts04 Mar 2010
Sandipa Chauhan Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0099
Penal Code, 1860 (IPC) — Section 34, 354, 363, 366
High Courts04 Mar 2010
Jagdish Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0098
Criminal Procedure Code, 1973 (CrPC) — Section 161, 363, 366A, 376, 439
High Courts04 Mar 2010
Onkar Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0094
Penal Code, 1860 (IPC) — Section 120, 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(2)
High Courts04 Mar 2010
State of Himachal Prades and Others Vs Chetru
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0053
High Courts04 Mar 2010
Tara Dutt Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 446Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20