High Courts26 Feb 2010
Madan Gopal Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 02 SHI CK 0016
Penal Code, 1860 (IPC) — Section 201, 304B, 306, 498A
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,347 judgments · page 1,217 of 1,568
High Courts26 Feb 2010
Kulwant Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 02 SHI CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 161, 439Penal Code, 1860 (IPC) — Section 120B, 279, 302, 307, 337
High Courts26 Feb 2010
Parma Nand and Others Vs Babli Devi
High Court Of Himachal Pradesh · (2010) 02 SHI CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 200, 210, 482Penal Code, 1860 (IPC) — Section 323, 379, 427, 447, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts25 Feb 2010Dismissed
State of H.P. Vs Harbans Lal and Others
High Court Of Himachal Pradesh · (2010) 02 SHI CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 207Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts25 Feb 2010Dismissed
Kuldip Chand Vs State of HP
High Court Of Himachal Pradesh · (2010) 02 SHI CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 37
High Courts25 Feb 2010
Roshan Lal Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 02 SHI CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 2
High Courts25 Feb 2010Dismissed
State of H.P. Vs Roshni Devi and Another
High Court Of Himachal Pradesh · (2010) 02 SHI CK 0013
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 161, 165Evidence Act, 1872 — Section 27
High Courts25 Feb 2010
Surinder Kumar and Others Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 02 SHI CK 0009
High Courts25 Feb 2010Dismissed
State of Himachal Pradesh Vs Karam Singh
High Court Of Himachal Pradesh · (2010) 3 ShimLC 361
Penal Code, 1860 (IPC) — Section 376
High Courts24 Feb 2010
Navneet Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 02 SHI CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 376, 42, 506
High Courts24 Feb 2010Dismissed
Shyam Lal Chauhan Vs Ranjeet Singh
High Court Of Himachal Pradesh · (2010) 02 SHI CK 0029
Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts24 Feb 2010Allowed
Col. Som Dutt Sharma Vs Sham Lal
High Court Of Himachal Pradesh · (2010) 02 SHI CK 0025
Himachal Pradesh Urban Rent Control Act, 1987 — Section 15(2), 16(8), 2, 24(5)
High Courts24 Feb 2010
Rajiv alias Sanju Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 02 SHI CK 0024
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts24 Feb 2010
Hem Singh alias Raju Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 02 SHI CK 0023
Evidence Act, 1872 — Section 27Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 29
High Courts24 Feb 2010
Kushal Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 02 SHI CK 0021
High Courts24 Feb 2010Dismissed
State of H.P. Vs Prem Singh and Others
High Court Of Himachal Pradesh · (2010) 02 SHI CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 125, 161, 227, 228Penal Code, 1860 (IPC) — Section 120B, 365, 366, 383, 406
High Courts23 Feb 2010Dismissed
State of H.P. Vs Shyam Lal and Another
High Court Of Himachal Pradesh · (2010) 02 SHI CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 279, 304A
High Courts23 Feb 2010Dismissed
State of Himachal Pradesh Vs Anil Singh
High Court Of Himachal Pradesh · (2010) 02 SHI CK 0037
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts23 Feb 2010
Satya Chauhan Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 02 SHI CK 0034
High Courts23 Feb 2010
R.S. Tegta Vs H.P. Forest Corporation and Others
High Court Of Himachal Pradesh · (2010) 02 SHI CK 0028