High Courts04 Mar 2010Dismissed
State of H.P. Vs Sanju
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 378Penal Code, 1860 (IPC) — Section 376, 382
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,347 judgments · page 1,216 of 1,568
High Courts03 Mar 2010
Shivani Gupta Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0205
Penal Code, 1860 (IPC) — Section 380, 436, 438, 457
High Courts03 Mar 2010Dismissed
State of H.P. Vs Phool Kumar and Another
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0174
Narcotic Drugs and Psychotropic Substances (Amendment) Act, 2001 — Section 42Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 42(1), 42(2), 50
High Courts03 Mar 2010
Krishan Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) CriLJ 3048 : (2010) 2 ShimLC 368
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts03 Mar 2010Dismissed
H.P. State Pollution Control Board Vs Ganesh Industries and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0061
Air (Prevention and Control of Pollution) Act, 1981 — Section 21, 37, 39, 4, 43Water (Prevention and Control of Pollution) Act, 1974 — Section 33, 41, 42, 43, 44
High Courts03 Mar 2010Dismissed
State of H.P. Vs Harnam Singh
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0033
Penal Code, 1860 (IPC) — Section 307, 324, 326
High Courts03 Mar 2010
Smt. Santosh Kumari Jain Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0010
High Courts02 Mar 2010Allowed
Ranjeet Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0201
Criminal Procedure Code, 1973 (CrPC) — Section 299Penal Code, 1860 (IPC) — Section 379
High Courts02 Mar 2010Dismissed
Nirmala Devi and Others Vs Dhian Singh and Others
High Court Of Himachal Pradesh · (2011) 1 ShimLC 340
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6, Order 8 Rule 6A, 151
High Courts02 Mar 2010
Nathpa Jhakri Power Corporation Ltd. and Another Vs Smt. Vijay Shukla and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0123
High Courts02 Mar 2010Dismissed
State of H.P. Vs Om Parkash and Another
High Court Of Himachal Pradesh · (2011) 6 RCR(Criminal) 2569
Penal Code, 1860 (IPC) — Section 34, 354, 376
High Courts02 Mar 2010Dismissed
Brij Lal and Another Vs Sanatan Dharam Sabha
High Court Of Himachal Pradesh · (2010) 2 ShimLC 289
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14
High Courts02 Mar 2010Dismissed
Dharam Pal Dogra Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0005
Constitution of India, 1950 — Article 309
High Courts26 Feb 2010Allowed
Ram Krishan and Others Vs State of HP and Others
High Court Of Himachal Pradesh · (2010) 02 SHI CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 323, 324, 34, 342, 354
High Courts26 Feb 2010
Milap chand Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 02 SHI CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 366, 376
High Courts26 Feb 2010Dismissed
Union of India (UOI) Vs Nikna Ram and Another
High Court Of Himachal Pradesh · (2011) 1 ShimLC 327
High Courts26 Feb 2010Dismissed
H.P. State Forest Corporation Ltd. Vs Asstt. Commissioner of Income Tax and Another
High Court Of Himachal Pradesh · (2010) 195 TAXMAN 226
Income Tax Act, 1961 — Section 250
High Courts26 Feb 2010Dismissed
Telecom District Manager, Telecommunication Vs Shashi Kamal and Another
High Court Of Himachal Pradesh · (2010) 126 FLR 1121 : (2011) 2 LLJ 741 : (2010) 2 ShimLC 71
Industrial Disputes Act, 1947 — Section 25F, 25G, 25H
High Courts26 Feb 2010
State of Himachal Pradesh and Others Vs Shri Sham Lal and Others and Shri Mohan Singh Thakur and Others
High Court Of Himachal Pradesh · (2010) 2 ShimLC 327
Land Acquisition Act, 1894 — Section 15, 18, 23, 23(1A), 23(2)
High Courts26 Feb 2010
Geeta Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 02 SHI CK 0017
Himachal Pradesh Panchayati Raj Act, 1994 — Section 122(C), 146, 146(A)