High Courts08 Jan 2010Allowed
Kummo Devi Vs Jai Pal
High Court Of Himachal Pradesh · AIR 2010 HP 39 : (2010) 3 CivCC 552
Civil Procedure Code, 1908 (CPC) — Section 151Hindu Marriage Act, 1955 — Section 13, 13B, 24, 25
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,347 judgments · page 1,219 of 1,568
High Courts08 Jan 2010Allowed
The Bishop Cotton School Vs Kuthiala Builders Pvt. Ltd. Kuthiala Builders Pvt. Ltd. Vs The Bishop Cotton School
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0005
Arbitration and Conciliation Act, 1996 — Section 34Civil Procedure Code, 1908 (CPC) — Section 19Contract Act, 1872 — Section 17
High Courts08 Jan 2010Dismissed
Meera Devi and Others Vs Kanta Sharma and Others
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0004
Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 201, 304A, 336, 34
High Courts07 Jan 2010Dismissed
State of H.P Vs Rajinder Pal and Others
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 313Punjab Excise Act, 1914 — Section 61(1)
High Courts07 Jan 2010Dismissed
Associated Cement Company Limited and Another Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0088
Civil Procedure Code, 1908 (CPC) — Section 144Mineral Concession Rules, 1960 — Rule 31, 64AMines and Minerals (Development and Regulation) Act, 1957 — Section 13(1), 2, 4, 9(3)
High Courts07 Jan 2010Dismissed
Chamera Hydro Electric Project Vs Jai Singh and Others
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0071
Land Acquisition Act, 1894 — Section 18, 4
High Courts07 Jan 2010
Collector Land Acquisition, HPPWD Vs Ram Parkash
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0069
Evidence Act, 1872 — Section 114Land Acquisition Act, 1894 — Section 23, 23(1A), 23(2), 28, 34
High Courts07 Jan 2010Dismissed
Ashu Jethi (Phull) and Another Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0056
Constitution of India, 1950 — Article 14, 16, 309, 335Recruitment and Promotion Rules, 2007 — Rule 15, 15A, 8
High Courts07 Jan 2010
State of H.P. and Others Vs Smt. Begma Devi and Another
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0043
Civil Procedure Code, 1908 (CPC) — Section 151Land Acquisition Act, 1894 — Section 4
High Courts07 Jan 2010
Bonn Nutrients Pvt. Ltd. Vs Bachittar Singh and Others
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0037
High Courts07 Jan 2010
Diwakar Dutt Bhardwaj Vs H.P.M.C.
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0016
High Courts07 Jan 2010Allowed
Piare alias Pyare Lal Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 115, 307
High Courts07 Jan 2010Dismissed
Oriental Insurance Company Ltd. Vs Smt. Jhanju Devi and Others
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0006
High Courts06 Jan 2010Dismissed
Ashu Verma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0091
High Courts06 Jan 2010
State of H.P. and Another Vs Naresh Pal
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0081
High Courts06 Jan 2010
State of H.P. and Another Vs Om Prakash
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0080
High Courts06 Jan 2010
State of H.P. and Another Vs Kala Devi
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0079
High Courts06 Jan 2010
State of H.P. and Others Vs Mohinder Kumar
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0078
High Courts06 Jan 2010
State of H.P. and Another Vs Smt. Sukhan Devi
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0077
High Courts06 Jan 2010
State of H.P. and Others Vs Laiq Ram
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0076