High Courts06 Jan 2010
State of H.P. and Others Vs Partap Singh
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0075
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,347 judgments · page 1,220 of 1,568
High Courts06 Jan 2010
State of H.P. and Another Vs Kewal Krishan
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0064
High Courts06 Jan 2010
State of H.P. and Another Vs Tara Chand
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0063
High Courts06 Jan 2010
State of H.P. and Another Vs Roshan Lal
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0062
High Courts06 Jan 2010
State of H.P. and Another Vs Sita Ram
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0061
High Courts06 Jan 2010Dismissed
State of H.P. and Another Vs Kumbia Ram
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0060
High Courts06 Jan 2010
State of H.P. and Others Vs Deep Ram
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0055
High Courts06 Jan 2010
State of H.P. and Others Vs Suresh Kumar
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0054
High Courts06 Jan 2010Dismissed
State of H.P. and Another Vs Raj Mal
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0053
High Courts06 Jan 2010Dismissed
State of H.P. and Others Vs Rai Singh
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0052
High Courts06 Jan 2010Dismissed
State of H.P. and Another Vs Kaoura Devi (LR) and Others
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0051
High Courts06 Jan 2010Dismissed
State of H.P. and Another Vs Room Singh
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0050
High Courts06 Jan 2010Dismissed
State of H.P. and Others Vs Tenku Ram
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0049
High Courts06 Jan 2010Dismissed
State of H.P. and Others Vs Prem Chand
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0048
High Courts06 Jan 2010Dismissed
Jagdish Ram (Deceased) (through L.Rs.) and Promila Kanta Vs Karam Chand and Others
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0047
Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971 — Section 57
High Courts06 Jan 2010Dismissed
Jiwan Mehta Vs Emmbros Metal Pvt. Ltd. and Others
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0044
COMPANIES ACT, 1956 — Section 17, 397, 398, 399
High Courts06 Jan 2010
State of H.P. and Another Vs Dharam Dass
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0034
High Courts06 Jan 2010
State of H.P. and Others Vs Bachittar Singh
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0031
High Courts06 Jan 2010
State of H.P. and Others Vs Satnam Singh
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0030
High Courts06 Jan 2010
State of H.P. and Others Vs Jiya Lal
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0029