High Courts06 Jan 2010
State of H.P. and Another Vs Ram Singh
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0028
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,347 judgments · page 1,221 of 1,568
High Courts06 Jan 2010
State of H.P. and Another Vs Kirpa Ram
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0027
High Courts06 Jan 2010
State of H.P. and Others Vs Rajinder Kumar
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0024
High Courts06 Jan 2010
State of H.P. and Another Vs Gandhi Ram
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0023
High Courts06 Jan 2010
State of H.P. and Another Vs Narian Dass
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0022
High Courts06 Jan 2010
State of H.P. and Others Vs Sanjay Kumar
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0021
High Courts06 Jan 2010
State of H.P. and Another Vs Braham Dass
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0020
High Courts06 Jan 2010
State of H.P. and Another Vs Pratap Chand
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0019
High Courts06 Jan 2010
State of H.P. and Another Vs Beli Ram
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0018
High Courts06 Jan 2010Dismissed
Ajay Kumar and Others Vs National Hydro Electric Power Corporation Limited and Another
High Court Of Himachal Pradesh · (2010) 2 ShimLC 295
High Courts06 Jan 2010Dismissed
State of H.P. and Others Vs Hans Raj
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0009
High Courts06 Jan 2010Dismissed
State of H.P. and Another Vs Kaspi Dass
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0008
High Courts06 Jan 2010Dismissed
State of H.P. and Others Vs Mast Ram
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0007
High Courts05 Jan 2010Dismissed
Samrat Nigam and Another Vs State of H.P and Others
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0087
Himachal Pradesh Municipal Corporation Act, 1994 — Section 258Himachal Pradesh Town and Country Planning Act, 1977 — Section 39, 39(3), 39(5)Himachal Pradesh Town and Country Planning Rules, 1978 — Rule 19
High Courts05 Jan 2010
Jagriti Plastics Limited Vs Adhunik Packagers (P) Ltd.
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0070
Companies Act, 1956 — Section 433, 483
High Courts05 Jan 2010Dismissed
Dr. Guru Dutt Sharma Vs State of H.P.and Others
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0067
Constitution of India, 1950 — Article 226, 227
High Courts05 Jan 2010
Sanskrit Sanskriti Sewa Sangh Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0058
Contempt of Courts Act, 1971 — Section 20
High Courts05 Jan 2010Dismissed
State of H.P. Vs Ram Chand
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 408, 409, 420, 467, 471
High Courts05 Jan 2010Dismissed
H.P. State Electricity Board and Another Vs Bazar Singh
High Court Of Himachal Pradesh · (2010) 126 FLR 1117 : (2010) 2 ShimLC 11
Central Civil Services (Pension) Rules, 1972 — Rule 2, 38, 48, 48A, 49Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47
High Courts05 Jan 2010
Brestu Ram Vs Jalpu Ram
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0045
Transfer of Property Act, 1882 — Section 11