High Courts05 Jan 2010
Oriental Insurance Company Vs Smt. Lata Devi and Others
High Court Of Himachal Pradesh · (2011) 5 RCR(Civil) 866
Motor Vehicles Act, 1988 — Section 14, 14(2), 15, 8(3), 8(4)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,347 judgments · page 1,222 of 1,568
High Courts05 Jan 2010Dismissed
Manohar Dass (deceased) through L.Rs. Vs Agro Ind. Packaging Ind. Ltd Agro Ind. Packaging Ind. Ltd Vs Manohar Dass (deceased) through L.Rs.
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0025
Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 23, 23(1A), 28, 34
High Courts05 Jan 2010Allowed
Commissioner of Income Tax Vs Teknika Components
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0001
Income Tax Act, 1961 — Section 147, 148, 149, 263, 80I
High Courts04 Jan 2010Dismissed
Bhakra Beas Management Board Vs Rohit Kumar Chaudhary and Others
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0082
Administration of Evacuee Property Act, 1950 — Section 7Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 12, 15, 20Evidence Act, 1872 — Section 114
High Courts04 Jan 2010Dismissed
Neki Ram and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts04 Jan 2010
Suresh Kumar Kaushal Vs Indian Capshells and Pharmaceuticals (P) Ltd.
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0036
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Companies Act, 1956 — Section 433, 434, 56, 560State Financial Corporations Act, 1951 — Section 29
High Courts04 Jan 2010Allowed
Himachal Pradesh State Industrial Development Corporation Vs S.C. Johnson Products Pvt. Ltd. and Another
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0032
Constitution of India, 1950 — Article 14, 226State Financial Corporations Act, 1951 — Section 29
High Courts04 Jan 2010
Sh. Anant Sexena Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0014
High Courts04 Jan 2010
State of H.P. Vs Manohar Lal and Another
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 324, 325, 34, 354
High Courts02 Jan 2010
National Insurance Co. Ltd. Vs Smt. Sunpa Devi and Others
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0026
Motor Vehicles Act, 1988 — Section 170
High Courts01 Jan 2010
Smt. Kamni Vs Sh. Bhagat Ram and Another
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0093
Criminal Procedure Code, 1973 (CrPC) — Section 109, 125, 41Hindu Marriage Act, 1955 — Section 13, 23
High Courts01 Jan 2010Dismissed
H.P. Khadi and Village Industries Board Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0090
High Courts01 Jan 2010Dismissed
United India Insurance Company Ltd. Vs Babu Ram and Others
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0086
Constitution of India, 1950 — Article 142Motor Vehicles Act, 1988 — Section 149, 166, 168, 173
High Courts01 Jan 2010
United India Insurance Company Ltd. Vs Priyanka and Others
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0085
Constitution of India, 1950 — Article 142Motor Vehicles Act, 1988 — Section 149, 166, 168, 173
High Courts01 Jan 2010
United India Insurance Company Ltd. Vs Ram Singh and Others
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0084
Constitution of India, 1950 — Article 142Motor Vehicles Act, 1988 — Section 149, 166, 168, 173
High Courts01 Jan 2010
United India Insurance Company Ltd. Vs Nirmala Devi and Others
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0083
Constitution of India, 1950 — Article 142Motor Vehicles Act, 1988 — Section 149, 166, 168, 173
High Courts01 Jan 2010Dismissed
Puran Singh Vs Satya Kumari
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0074
Criminal Procedure Code, 1973 (CrPC) — Section 100, 125, 25, 97Guardians and Wards Act, 1890 — Section 25Hindu Marriage Act, 1955 — Section 9
High Courts01 Jan 2010
United India Insurance Company Ltd. and Jai Chand and Another Vs Salochana Devi and Others
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0073
Constitution of India, 1950 — Article 142Motor Vehicles Act, 1988 — Section 149, 166, 168, 173
High Courts01 Jan 2010Dismissed
Mohan Singh and Another Vs Nand Ram and Others
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0065
High Courts01 Jan 2010
United India Insurance Company Ltd Vs Rattani Devi and Others
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0017
Constitution of India, 1950 — Article 142Motor Vehicles Act, 1988 — Section 149, 166, 168, 173