High Courts05 Apr 2010Dismissed
Tulsi Ram Bhatia Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0198
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,206 of 1,569
High Courts05 Apr 2010
Jawahar Lal Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0196
High Courts05 Apr 2010
Vipul Talwar Vs H.P. State Industrial Development Corporation Ltd.
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0178
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts05 Apr 2010Dismissed
State of Himachal Pradesh Vs Kuldeep Singh and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0129
Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts05 Apr 2010Dismissed
State of H.P. Vs Som Dutt
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0128
Motor Vehicles Act, 1988 — Section 181Penal Code, 1860 (IPC) — Section 201, 279, 337, 338
High Courts05 Apr 2010Dismissed
State of H.P. Vs Parkash Chand
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0122
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 279, 304A
High Courts05 Apr 2010Dismissed
State of H.P. Vs Hari Dutt Attri and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0121
Penal Code, 1860 (IPC) — Section 147, 148, 149, 332, 353
High Courts05 Apr 2010Dismissed
Shiam Singh and Others Vs Chaman Lal and Others
High Court Of Himachal Pradesh · (2011) 2 ShimLC 1
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts05 Apr 2010Dismissed
Kumari Bindu Vs Smt. Gudoo Devi and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0110
High Courts05 Apr 2010Dismissed
State of Himachal Pradesh Vs Gumat Ram and Another
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0108
Forest Act, 1927 — Section 32, 33
High Courts05 Apr 2010Dismissed
Harmehtab Singh Rarewala Vs Jagteshwar Prit Singh Rarewala and Others
High Court Of Himachal Pradesh · (2010) 2 ShimLC 320
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(3), Order 6 Rule 17, Order 7 Rule 1(3), Order 7 Rule 3Constitution of India, 1950 — Article 227
High Courts05 Apr 2010Allowed
Giant Chand Vs Raj Kumar and Others
High Court Of Himachal Pradesh · (2010) 2 ShimLC 357
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 133Himachal Pradesh Panchayati Raj Act, 1994 — Section 12(2), 15, 5, 57, 58
High Courts05 Apr 2010Dismissed
State of H.P. Vs Bhim Chand and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0074
Forest Act, 1927 — Section 32, 33Penal Code, 1860 (IPC) — Section 120B, 420
High Courts05 Apr 2010Dismissed
State of Himachal Pradesh Vs Sheetla Devi alias Tulsi
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0073
Penal Code, 1860 (IPC) — Section 304
High Courts05 Apr 2010Allowed
Smt. Raj Devi and Others Vs Promila Baxi
High Court Of Himachal Pradesh · (2010) 2 ShimLC 317
Limitation Act, 1963 — Section 5
High Courts05 Apr 2010Allowed
Hardayal Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 3 ShimLC 438
High Courts05 Apr 2010
Subhash Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0007
High Courts01 Apr 2010
State of H.P. and Others Vs Mohinder Singh
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0195
High Courts01 Apr 2010Dismissed
State of H.P. Vs Hira Singh
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0187
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20
High Courts01 Apr 2010Dismissed
State of H.P. and Others Vs Ranbir Singh
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0174