High Courts07 Apr 2010Allowed
Amin Chand and Another Vs Chet Ram and Others Chet Ram Vs Amin Chand and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0176
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,205 of 1,569
High Courts07 Apr 2010
Charanjit Kaur and Others Vs Kulvinder Kaur and Another
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0144
Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Dowry Prohibition Act, 1961 — Section 3, 4, 8APenal Code, 1860 (IPC) — Section 323, 406, 498A, 506
High Courts07 Apr 2010Allowed
State of Himachal Pradesh Vs Deep Chand and Another
High Court Of Himachal Pradesh · (2010) 4 Crimes 439
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 302, 34
High Courts07 Apr 2010Dismissed
State of H.P. Vs Nettar Singh and Another
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0130
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts07 Apr 2010
Raj Kumar and Others Vs State of H.P. State of H.P. Vs Raj Kumar and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0117
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 173, 207, 304Penal Code, 1860 (IPC) — Section 302, 304, 325, 34
High Courts07 Apr 2010Dismissed
Devinder Singh Vs Deputy Commissioner and Others
High Court Of Himachal Pradesh · AIR 2010 HP 33
Evidence Act, 1872 — Section 77Penal Code, 1860 (IPC) — Section 332, 353
High Courts07 Apr 2010Dismissed
State of H.P. Vs Harjeet Singh and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0092
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 201, 304B, 306, 34
High Courts07 Apr 2010Dismissed
State of H.P. Vs Montaj Ali.
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0091
Criminal Procedure Code, 1973 (CrPC) — Section 173, 207Penal Code, 1860 (IPC) — Section 302
High Courts07 Apr 2010Dismissed
State of Himachal Pradesh Vs Purshotam Dass Tadu
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0038
Penal Code, 1860 (IPC) — Section 309, 409
High Courts06 Apr 2010
Yoginder Singh Rana Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0138
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 503, 504, 506
High Courts06 Apr 2010Dismissed
State of H.P. Vs Purshotam
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0120
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 380, 454
High Courts06 Apr 2010
Inderjeet and Others Vs Jaggan Nath and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0114
High Courts06 Apr 2010
National Insurance Company Ltd. Vs Shri Arun Chander Sood and Others
High Court Of Himachal Pradesh · (2010) 3 ShimLC 268
High Courts06 Apr 2010Allowed
Shri Surat Singh Vs Smt. Krishni Devi and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0109
High Courts06 Apr 2010
Sia Ram and Others Vs Beli Ram and Another
High Court Of Himachal Pradesh · (2010) 2 ShimLC 336
Transfer of Property Act, 1882 — Section 53
High Courts06 Apr 2010Allowed
Chhattar Singh and Another Vs Prem Dass and Another
High Court Of Himachal Pradesh · (2010) 2 ShimLC 94
High Courts06 Apr 2010Dismissed
State of H.P. Vs Shalu Ram and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0071
Penal Code, 1860 (IPC) — Section 120B, 201, 302
High Courts06 Apr 2010Dismissed
Jaswant Singh (dead) through L.Rs. Vs Gian Chand and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0023
High Courts05 Apr 2010Allowed
Payar Singh Vs Narayan Dass and Others
High Court Of Himachal Pradesh · (2010) 3 ShimLC 205
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts05 Apr 2010
Govind Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0208
Penal Code, 1860 (IPC) — Section 120B, 420, 468Probation of Offenders Act, 1958 — Section 4(2)Probation of Offenders Rules, 1968 — Rule 16(1), 16(1)