High Courts28 Apr 2010Dismissed
Hardev Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0155
Penal Code, 1860 (IPC) — Section 279, 337, 338
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,200 of 1,569
High Courts28 Apr 2010
Sh. Megh Singh Vs Smt. Neelam Kumari and Another
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0154
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts28 Apr 2010
Nand Lal Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0043
High Courts28 Apr 2010Dismissed
State of H.P. Vs Madan Lal and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts28 Apr 2010Dismissed
State of H.P. Vs Lachhman Dass
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 328, 511
High Courts28 Apr 2010Dismissed
State of Himachal Pradesh Vs China alias Balbir Singh and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0013
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161Penal Code, 1860 (IPC) — Section 34, 392, 394
High Courts27 Apr 2010Dismissed
Dila Ram Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 2 ShimLC 151
Constitution of India, 1950 — Article 226
High Courts27 Apr 2010Allowed
Karan Singh and Another Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0101
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts27 Apr 2010Allowed
Kailash Vs Jayoti Ram and Others
High Court Of Himachal Pradesh · (2011) ACJ 444 : (2010) 2 ShimLC 90
High Courts27 Apr 2010
State of H.P. Vs Raj Bahadur
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0098
Criminal Procedure Code, 1973 (CrPC) — Section 218, 219, 220, 221, 222Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts27 Apr 2010
United India Insurance Company Ltd. Vs Bishan Dass and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0067
High Courts27 Apr 2010Dismissed
State of H.P. Vs Raj Kumari
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 323, 325
High Courts27 Apr 2010Allowed
Daya Sindhu Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0041
High Courts27 Apr 2010Dismissed
State of H.P. Vs Om Parkash
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 100Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 43, 50, 50(1)
High Courts26 Apr 2010
Ramji Dass and Others and Vishwa Dev and Others Vs Land Acquisition Collector and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0158
Land Acquisition Act, 1894 — Section 4
High Courts26 Apr 2010Allowed
Smt. Kamlesh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0103
High Courts26 Apr 2010Dismissed
State of Himachal Pradesh Vs Sada Ram and Another
High Court Of Himachal Pradesh · (2010) 4 Crimes 373 : (2011) 5 RCR(Criminal) 564 : (2010) 2 ShimLC 236
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts26 Apr 2010
Municipal Corporation Vs Ganeshu Devi and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0054
Himachal Pradesh Municipal Corporation Act, 1994 — Section 168, 177, 199, 392
High Courts26 Apr 2010Allowed
Shri Nalin Bhandari and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0019
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 16(1), 20APrevention of Food Adulteration Rules, 1955 — Rule 12, 12B, 32, 42ZZZ
High Courts24 Apr 2010
Lahori Ram Bally Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0207
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 153A, 34, 501, 502