High Courts22 Apr 2010
Pinku Ram Vs State of H.P. and Others Radha Devi Vs Deputy Commissioner and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0137
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,202 of 1,569
High Courts22 Apr 2010Allowed
Hardev Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0104
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 302
High Courts22 Apr 2010Dismissed
State of Himachal Pradesh Vs Harinder Pal
High Court Of Himachal Pradesh · (2010) 2 ShimLC 87
Criminal Procedure Code, 1973 (CrPC) — Section 161, 378(3)Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts22 Apr 2010
State of H.P. Vs Hem Raj
High Court Of Himachal Pradesh · (2011) 1 ShimLC 96
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 354, 376, 511
High Courts22 Apr 2010Dismissed
Simarata Devi and Another Vs Financial Commissioner, Revenue and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0058
Himachal Pradesh Land Revenue Act, 1954 — Section 16
High Courts22 Apr 2010
State of H.P. Vs Bhago Devi and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 366, 372, 373
High Courts22 Apr 2010
State of H.P. and Another Vs Sh. Lobhi Ram
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0008
High Courts22 Apr 2010Dismissed
Bodh Raj Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 325, 332, 333, 353
High Courts21 Apr 2010Dismissed
State of H.P. Vs Krishna Devi
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0180
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 378(3)Penal Code, 1860 (IPC) — Section 302, 325
High Courts21 Apr 2010
Bahadur Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0088
High Courts21 Apr 2010Dismissed
State of H.P. Vs Suresh Kumar and Others
High Court Of Himachal Pradesh · (2010) 2 ShimLC 176
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 378(3), 82Penal Code, 1860 (IPC) — Section 171, 201, 302, 34, 364
High Courts21 Apr 2010
Vipan Kumar and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0053
High Courts21 Apr 2010Allowed
Ashok Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 1 Crimes 346
Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts21 Apr 2010Dismissed
State of H.P. Vs Bansi Lal
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0035
Penal Code, 1860 (IPC) — Section 307, 328, 376
High Courts20 Apr 2010
Sanjeev Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0204
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 409
High Courts20 Apr 2010
Ravinder Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0200
High Courts20 Apr 2010
Prakash Chand Vs The State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0191
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11, 15
High Courts20 Apr 2010Dismissed
Champa Devi Vs Tek Dass and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0148
Penal Code, 1860 (IPC) — Section 323, 34, 354, 451, 506
High Courts20 Apr 2010
Dinesh Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0126
Penal Code, 1860 (IPC) — Section 354, 376, 420, 504
High Courts20 Apr 2010Dismissed
State of H.P. Vs Bhagwan Dass
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0106
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 468, 471