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High Court Of Himachal Pradesh judgments

31,378 judgments · page 1,201 of 1,569

High Courts24 Apr 2010Allowed

Sarmishta Gupta Vs Krishan Kumar Aggarwal

High Court Of Himachal Pradesh · (2010) 04 SHI CK 0172

Benami Transactions (Prohibition) Act, 1988 — Section 1(3), 4, 4(1), 4(2)Contract Act, 1872 — Section 10, 23Himachal Pradesh Tenancy and Land Reforms (Amendment) Act, 1987 — Section 1, 3, 4
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High Courts24 Apr 2010Dismissed

Kishul Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2010) 04 SHI CK 0046

Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 120B, 306, 307, 326, 342
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High Courts23 Apr 2010Dismissed

State of H.P Vs Smt. Lajjya Devi

High Court Of Himachal Pradesh · (2010) 04 SHI CK 0161

Criminal Procedure Code, 1973 (CrPC) — Section 162(2)Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 498A
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High Courts23 Apr 2010

State of H.P. Vs Raveen Kumar

High Court Of Himachal Pradesh · (2010) 04 SHI CK 0135

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 57
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High Courts23 Apr 2010Dismissed

State of H.P. Vs Mohinder Kumar

High Court Of Himachal Pradesh · (2010) 04 SHI CK 0094

Criminal Procedure Code, 1973 (CrPC) — Section 154, 378Penal Code, 1860 (IPC) — Section 279, 304A
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High Courts23 Apr 2010

Anil Kumar Vs State of H.P.

High Court Of Himachal Pradesh · (2010) 04 SHI CK 0087

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374, 428Penal Code, 1860 (IPC) — Section 201, 302, 304, 34
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