High Courts30 Apr 2010Dismissed
Suresh Kumar Verma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0040
Administrative Tribunals Act, 1985 — Section 20, 21, 27
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,199 of 1,569
High Courts30 Apr 2010
State of H.P and Another Vs Tehlu Ram
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0025
High Courts30 Apr 2010
Smt. Saraswati Devi and Others Vs The Life Insurance Corporation of India and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0024
Contract Act, 1872 — Section 182Criminal Procedure Code, 1973 (CrPC) — Section 100
High Courts30 Apr 2010Dismissed
State of Himachal Pradesh Vs Yusuf and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0018
Penal Code, 1860 (IPC) — Section 147, 363, 366A, 376, 451
High Courts29 Apr 2010
Court on its Own Motion Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0199
High Courts29 Apr 2010
Mrs. Neeraj Devi Sood Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0192
High Courts29 Apr 2010
Kali Ram Sharma Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0190
High Courts29 Apr 2010Allowed
State of Himachal Pradesh Vs Gurmail Singh and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0175
Penal Code, 1860 (IPC) — Section 120B, 304, 328Punjab Excise Act, 1914 — Section 61(1)
High Courts29 Apr 2010
Sh. Kishore Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0173
Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971 — Section 30(3), 30(4), 54
High Courts29 Apr 2010Dismissed
State of Himachal Pradesh Vs Sita Ram
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0165
Penal Code, 1860 (IPC) — Section 324
High Courts29 Apr 2010
Rajinder Sood Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0150
High Courts29 Apr 2010
Smt. Anita Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0146
Evidence Act, 1872 — Section 73
High Courts29 Apr 2010Allowed
Sh. Babu Ram Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0145
High Courts29 Apr 2010
Ajam and Shamshu Deen Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0141
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 202, 395, 412
High Courts29 Apr 2010
Kamlesh Kumar Vs State of H.P. and Another Sujata Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0115
High Courts29 Apr 2010
Managing Committee Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0102
Himachal Pradesh Co-operative Societies Act, 1968 — Section 3(1), 39, 93
High Courts29 Apr 2010
Anup Sharma Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0061
High Courts29 Apr 2010Dismissed
State of Himachal Pradesh Vs Shiv Gopal and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 306, 498A
High Courts29 Apr 2010
Durga Dass Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0022
Industrial Disputes Act, 1947 — Section 25F
High Courts29 Apr 2010
Amrit Lal Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0017