High Courts03 May 2010Allowed

Bhagra Steels Sales Pvt. Ltd. Vs Shri Sunil Mohan

High Court Of Himachal Pradesh · (2010) 4 Crimes 130 : (2011) 6 RCR(Criminal) 2184 : (2012) 1 RCR(Criminal) 64 : (2012) 1 RCR(Criminal) 64 : (2010) 2 ShimLC 173

Criminal Procedure Code, 1973 (CrPC) — Section 256Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts03 May 2010Dismissed

Ishru Vs Udham Singh and Others

High Court Of Himachal Pradesh · (2010) 05 SHI CK 0125

Penal Code, 1860 (IPC) — Section 323, 452, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts30 Apr 2010Dismissed

State of H.P. Vs Shashi @ Papu

High Court Of Himachal Pradesh · (2010) 04 SHI CK 0132

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 354, 506
High Courts30 Apr 2010

H.P. University Vs Municipal Corporation

High Court Of Himachal Pradesh · (2010) 2 ShimLC 198

Constitution of India, 1950 — Article 142, 144Railway Servants (Discipline and Appeal) Act — Section 88Railway Servants (Discipline and Appeal) Rules, 1968 — Rule 14