High Courts04 May 2010Dismissed
Daryodhan alias Jodha and Another Vs Duni Chand and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0081
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,197 of 1,569
High Courts04 May 2010
Kuldeep Singh Vs Bhupinder Singh and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0080
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts04 May 2010
Kanta Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0037
High Courts04 May 2010
Jasveer Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0015
High Courts04 May 2010Dismissed
State of H.P. Vs Ghan Shyam
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0001
Penal Code, 1860 (IPC) — Section 363, 366A
High Courts03 May 2010
Sh. Rameshwar Sharma and Another Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0279
High Courts03 May 2010
Om Parkash and Others Vs Ram Tari
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0223
High Courts03 May 2010Dismissed
Lauhali Devi and Others Vs Shayama and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0221
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts03 May 2010Dismissed
Pritam Chand Vs Rajinder and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0218
Himachal Pradesh Land Revenue Act, 1954 — Section 134
High Courts03 May 2010Dismissed
Pawan Kumar and Another Vs Sheela and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0201
High Courts03 May 2010Dismissed
Tara Chand and Others Vs Karam Chand and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0160
Himachal Pradesh Tenancy and Land Reforms Rules, 1975 — Rule 29
High Courts03 May 2010Dismissed
State of Himachal Pradesh Vs Brij Mohan and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0156
Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts03 May 2010Dismissed
Jamal Singh Vs P.S.E.B. and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0153
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts03 May 2010Dismissed
State of Himachal Pradesh Vs Madan Singh and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0152
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts03 May 2010Allowed
Randhir Sharma Vs Uma Devi and Others
High Court Of Himachal Pradesh · (2010) 2 ShimLC 251
Evidence Act, 1872 — Section 32Specific Relief Act, 1963 — Section 16
High Courts03 May 2010Dismissed
Balak Ram and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0149
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts03 May 2010Dismissed
Jagdish Chand and Others Vs Savitri Devi and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0144
High Courts03 May 2010Dismissed
Om Parkash Saini Vs Sunder Lal and Sanjay Kumar and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0142
Partition Act, 1893 — Section 4
High Courts03 May 2010Dismissed
Jawind Lal Chauhan Vs H.P. Institute of Public Administration and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0141
High Courts03 May 2010
Milap Chand Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0137