High Courts05 May 2010
Budhia Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0090
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,196 of 1,569
High Courts05 May 2010
Rattan Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0089
High Courts05 May 2010Dismissed
Madan Lal and Others Vs Rup Lal and Others
High Court Of Himachal Pradesh · (2010) 2 ShimLC 230
Evidence Act, 1872 — Section 114Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104, 104(3)Limitation Act, 1963 — Article 113
High Courts05 May 2010Allowed
Bimla Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0056
Constitution of India, 1950 — Article 226
High Courts04 May 2010Allowed
Jagdish Chand Vs Managing Director, H.R.T.C. and Others
High Court Of Himachal Pradesh · (2011) 128 FLR 721 : (2011) 3 LLJ 245 : (2011) LLR 346
Constitution of India, 1950 — Article 226, 227
High Courts04 May 2010Dismissed
Satinder Bali Vs Joginder Kaur and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0222
Easements Act, 1882 — Section 4
High Courts04 May 2010Dismissed
Netar Mani alias Trinetra Kumar Vs Sohan Singh and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0220
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts04 May 2010Dismissed
State of Himachal Pradesh Vs Parma Nand
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0215
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161Penal Code, 1860 (IPC) — Section 302
High Courts04 May 2010
State of H.P. Vs Ranjit Kumar and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0209
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 147, 149, 307
High Courts04 May 2010
Nitin Life sciences Limited Vs Nitin Pharmaceuticals Private Limited
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0208
COMPANIES ACT, 1956 — Section 391, 392, 393, 394
High Courts04 May 2010
Surinder Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0196
High Courts04 May 2010Dismissed
State of H.P. Vs Inder Singh and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0155
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 173Penal Code, 1860 (IPC) — Section 302, 34
High Courts04 May 2010Dismissed
Des Raj Gupta Vs Smt. Urmila Gupta
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0154
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts04 May 2010Dismissed
State of H.P. Vs Ramesh Kumar and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0145
Criminal Procedure Code, 1973 (CrPC) — Section 154, 378Penal Code, 1860 (IPC) — Section 34, 419, 420
High Courts04 May 2010Dismissed
Amar Nath Vs Tarsem Lal
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0143
Civil Procedure Code, 1908 (CPC) — Section 96Contract Act, 1872 — Section 23Transfer of Property Act, 1882 — Section 10
High Courts04 May 2010Allowed
Sh. Gopal Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0136
High Courts04 May 2010Allowed
State Bank of India Vs Prem Lal and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0135
Civil Procedure Code, 1908 (CPC) — Section 34, 96
High Courts04 May 2010Dismissed
H.P. State Forest Corporation Vs Abhilasha and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0133
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(d)
High Courts04 May 2010
Sh. Rattan Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0129
High Courts04 May 2010Dismissed
Ishwari Nand and Another and Durga Nand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0082
Land Acquisition Act, 1894 — Section 4, 54