High Courts27 Jun 2011Allowed

Bhikam Ram Vs Satya Devi

High Court Of Himachal Pradesh · AIR 2011 HP 106 : (2011) 2 ShimLC 342

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13(1)Penal Code, 1860 (IPC) — Section 323, 498A, 506
High Courts27 Jun 2011Dismissed

Sangat Ram Vs State of H.P.

High Court Of Himachal Pradesh · (2011) 06 SHI CK 0222

Criminal Procedure Code, 1973 (CrPC) — Section 446, 447Penal Code, 1860 (IPC) — Section 302
High Courts27 Jun 2011Dismissed

State of Himachal Pradesh Vs Roshan Lal

High Court Of Himachal Pradesh · (2011) 06 SHI CK 0205

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20