High Courts24 Jun 2011Allowed
Ramesh Chand Thakur Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0248
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 16
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 1,014 of 1,570
High Courts24 Jun 2011Allowed
Sunita Kumari Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0247
High Courts24 Jun 2011
Joginder Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0226
High Courts24 Jun 2011Allowed
Karamjit Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 2 ShimLC 346
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 2
High Courts24 Jun 2011Allowed
Bhagat Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 3 ShimLC 100
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 428Penal Code, 1860 (IPC) — Section 307, 308
High Courts24 Jun 2011
Nirmal Sood Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0153
High Courts24 Jun 2011
Surjit Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0136
High Courts24 Jun 2011Dismissed
Bansi Lal Vs Rattan Chand and Another
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0119
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32
High Courts24 Jun 2011Dismissed
Satya Devi Vs Brahmu Ram and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0116
High Courts24 Jun 2011
Commissioner of Income Tax Vs H.P. Marketing Board
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0068
Finance Act, 2002 — Section 10(20)General Clauses Act, 1897 — Section 3(31)Himachal Pradesh Agricultural Produce Markets Act, 1969 — Section 11, 23, 24, 24(2), 3
High Courts24 Jun 2011Allowed
Prakam Singh Pathania Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0066
High Courts24 Jun 2011Dismissed
State of H.P. Vs Sunder Singh and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0060
Forest Act, 1927 — Section 33Penal Code, 1860 (IPC) — Section 379
High Courts24 Jun 2011
Ranjit Singh Chadha. Vs ICICI Bank Ltd.
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0056
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts24 Jun 2011
Man Singh Vs HRTC and Another
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0051
High Courts24 Jun 2011
Bodi Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0050
High Courts24 Jun 2011
Bhupinder Singh Vs H.P.S.E.B. and Another
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0025
High Courts24 Jun 2011
G.S. Puniah Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0022
Constitution of India, 1950 — Article 21
High Courts24 Jun 2011
M/S. Ruchi Oil and Vanaspati Pvt. Ltd. Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 2 ShimLC 392
Criminal Procedure Code, 1973 (CrPC) — Section 468Prevention of Food Adulteration Act, 1954 — Section 13, 13(2), 16A, 20A
High Courts24 Jun 2011Dismissed
Dhani Ram Vs Himachal Tourism Development Corporation Jagat Ram (Since deceased) through his wife Smt. Mati Devi and Others Vs Himachal Tourism Development Corporation and Another
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0002
Fundamental Rules — Rule 56(b)