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High Court Of Himachal Pradesh judgments

31,399 judgments · page 1,012 of 1,570

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High Courts28 Jun 2011

Hari Bahadur and Another Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2011) 06 SHI CK 0234

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High Courts28 Jun 2011

Subhash Chand and Others Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2011) 06 SHI CK 0233

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High Courts28 Jun 2011

Heera Lal Vs State of H.P. and Ors

High Court Of Himachal Pradesh · (2011) 06 SHI CK 0231

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High Courts28 Jun 2011Allowed

Pawan Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2011) 3 ShimLC 497

Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 342, 354, 376, 376(1), 506
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High Courts28 Jun 2011Dismissed

State of H. P. Vs Vas Dev and Others

High Court Of Himachal Pradesh · (2011) 06 SHI CK 0216

Penal Code, 1860 (IPC) — Section 34, 379
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High Courts28 Jun 2011

Sh. Bhagi Ram Vs Sh. Joghdhyan

High Court Of Himachal Pradesh · (2011) 06 SHI CK 0204

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High Courts28 Jun 2011

Chamel Singh Vs Santosh Kohli and Others

High Court Of Himachal Pradesh · (2011) 06 SHI CK 0200

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High Courts28 Jun 2011

Akash Boot House and Others Vs Mam Raj Ramesh Chand Aggarwal

High Court Of Himachal Pradesh · (2011) 06 SHI CK 0175

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High Courts28 Jun 2011

Parvez Aktar Vs State of H.P. and Another

High Court Of Himachal Pradesh · (2011) 06 SHI CK 0158

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High Courts28 Jun 2011

Rakesh Sharma Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2011) 06 SHI CK 0157

Constitution of India, 1950 — Article 14, 15, 16
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High Courts28 Jun 2011

Lekh Ram Vs State of H.P. and Another

High Court Of Himachal Pradesh · (2011) 06 SHI CK 0156

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High Courts28 Jun 2011

Shankar Sharma Vs State of H.P. and Another

High Court Of Himachal Pradesh · (2011) 06 SHI CK 0142

Central Civil Services (Pension) Rules, 1972 — Rule 38
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High Courts28 Jun 2011

Saranjani Devi Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2011) 06 SHI CK 0139

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High Courts28 Jun 2011

Madan Lal Vs State of H.P and Others

High Court Of Himachal Pradesh · (2011) 06 SHI CK 0115

Constitution of India, 1950 — Article 19(1), 21, 38(2)
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High Courts28 Jun 2011

Jagdish Chand Vs State of H.P. and Another

High Court Of Himachal Pradesh · (2011) 06 SHI CK 0114

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High Courts28 Jun 2011

Rama Sood Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2011) 06 SHI CK 0107

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High Courts28 Jun 2011

Smt. Rani Kukreja Vs Smt. Prabha Bhagra and Others

High Court Of Himachal Pradesh · (2011) 2 ShimLC 401

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11, 35AConstitution of India, 1950 — Article 226, 32
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High Courts28 Jun 2011

Meera Thakur and Others Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2011) 06 SHI CK 0076

Constitution of India, 1950 — Article 14, 16
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High Courts28 Jun 2011

Kishore Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2011) 3 ShimLC 5

Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 428Penal Code, 1860 (IPC) — Section 342, 376, 506
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High Courts28 Jun 2011Dismissed

State of Himachal Pradesh Vs Balbir Singh and Others

High Court Of Himachal Pradesh · (2011) 06 SHI CK 0057

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 376
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