High Courts30 Jun 2011Dismissed
State of Himachal Pradesh Vs Onkar Chand
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0062
Motor Vehicles Act, 1988 — Section 187
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 1,010 of 1,570
High Courts30 Jun 2011
Murari Lal Arora Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0053
High Courts30 Jun 2011Dismissed
Lohru Ram Vs Arjun Singh and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0048
Civil Procedure Code, 1908 (CPC) — Section 35
High Courts30 Jun 2011
Kirpa Ram and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0047
High Courts30 Jun 2011Dismissed
Anil Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0042
High Courts30 Jun 2011
Vikay Kumar and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0030
High Courts29 Jun 2011Dismissed
Dr. Sandeep Chauhan and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0258
High Courts29 Jun 2011Dismissed
Prithi Chand Vs Shakti Chand
High Court Of Himachal Pradesh · (2011) 2 ShimLC 317
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts29 Jun 2011Dismissed
Amar Singh and Others Vs Bhim Singh
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0249
High Courts29 Jun 2011
Bhim Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0237
High Courts29 Jun 2011Dismissed
Chottu Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0225
Criminal Procedure Code, 1973 (CrPC) — Section 313Motor Vehicles Act, 1988 — Section 192Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 35, 42, 43, 50
High Courts29 Jun 2011
Suresh Kumar and Others Vs Arun Kumar
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0220
High Courts29 Jun 2011Allowed
Mast Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0218
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts29 Jun 2011Dismissed
Joginder Singh Vs Salinder Singh and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0199
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts29 Jun 2011Dismissed
Dharam Pal Vs Prem Lata and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0197
Limitation Act, 1963 — Section 5
High Courts29 Jun 2011Dismissed
State of H.P. Vs Vijay Kumar
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0196
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 353
High Courts29 Jun 2011
State of H.P. Vs Gajender Mohan and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0195
Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 147, 149, 325, 341
High Courts29 Jun 2011Dismissed
State of H.P. Vs Pawan Kumar and Another
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0194
Penal Code, 1860 (IPC) — Section 324, 34
High Courts29 Jun 2011
Kanta Devi Vs Director, Elementary Education and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0173
High Courts29 Jun 2011
Maru Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0171